High Courts19 Sept 2003Allowed
In Re: Rajasthan State Agro Industries Corporation S.N. Kurmi
Rajasthan High Court · (2004) 120 CompCas 465 : (2005) 63 SCL 495
Companies Act, 1956 — Section 446
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 7 of 38
High Courts19 Sept 2003Dismissed
Man Mohan Gupta Vs Assistant Commissioner of Income Tax and Another
Rajasthan High Court · (2004) 189 CTR 331 : (2005) 274 ITR 179
Income Tax Act, 1961 — Section 132(4A), 271(1)
High Courts18 Sept 2003Allowed
S.D. Shastri Vs Union of India (UOI) and Others
Rajasthan High Court · (2004) 1 RLW 286 : (2004) 1 WLC 234
Constitution of India, 1950 — Article 32
High Courts18 Sept 2003
Fazal Ali Vs Amna Khatun and Others
Rajasthan High Court · (2004) 2 ACC 655 : (2005) ACJ 29 : AIR 2004 Raj 39 : (2005) 1 KLT 828 : (2004) 4 RCR(Civil) 68 : (2004) 3 RLW 1454 : (2004) 1 WLC 339
Civil Procedure Code, 1908 (CPC) — Section 100A
High Courts18 Sept 2003Dismissed
Hari Singh Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 101 FLR 124 : (2004) 1 RLW 466 : (2004) 1 WLC 682
General Clauses Act, 1897 — Article 21Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(1)
High Courts18 Sept 2003
Suresh Kumar Vs State of Rajasthan
Rajasthan High Court · (2004) 2 DMC 350
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts18 Sept 2003
Shambhu Dayal Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 4 RLW 2146 : (2004) 1 WLC 330
High Courts17 Sept 2003Dismissed
Smt. Bhanwar Kanwar Vs The Civil Judge and Another
Rajasthan High Court · AIR 2004 Raj 54 : (2004) 3 RLW 1469 : (2004) 1 WLC 475
Constitution of India, 1950 — Article 227Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 58(5)Rajasthan Panchayati Raj Act, 1994 — Section 17
High Courts17 Sept 2003Dismissed
Ratan Lal Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 228 : (2004) 2 RLW 1131 : (2004) 1 WLC 243
Penal Code, 1860 (IPC) — Section 302, 366, 376(2)
High Courts17 Sept 2003
Commissioner of Income Tax Vs Laxman Parashar
Rajasthan High Court · (2004) 188 CTR 468
Income Tax Act, 1961 — Section 256(2)
High Courts16 Sept 2003Dismissed
Shyam Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 1678 : (2004) 1 WLC 93
Constitution of India, 1950 — Article 226
High Courts16 Sept 2003Allowed
Smt. Mamta and Others Vs Hari Kishan
Rajasthan High Court · AIR 2004 Raj 47 : (2004) 3 CivCC 838 : (2004) 1 DMC 558 : (2004) 3 RCR(Civil) 838 : (2004) 3 RLW 1504 : (2004) 1 WLC 384
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 22Family Courts Act, 1984 — Section 7, 7(f), 7(1), 7(1)(f), 10, 10(3), 11, 13, 15, 16, 19, 23
High Courts16 Sept 2003Dismissed
Commissioner of Income Tax Vs Devilal Soni
Rajasthan High Court · (2003) 185 CTR 180 : (2004) 271 ITR 566 : (2004) 1 WLC 377
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Income Tax Act, 1961 — Section 254(1), 254(2), 256(2)
High Courts16 Sept 2003Dismissed
Sanjeev Kumar Charan Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 3 RLW 1486 : (2004) 1 WLC 357
Penal Code, 1860 (IPC) — Section 379Rajasthan Judicial Service Rules, 1955 — Rule 13, 19, 21
High Courts15 Sept 2003Dismissed
General Manager, PNB and Others Vs Jamna Devi (Smt.)
Rajasthan High Court · (2004) 2 LLJ 545 : (2004) 1 RLW 392 : (2004) 1 WLC 368
High Courts15 Sept 2003Dismissed
Commissioner of Income Tax Vs Shree Rajasthan Syntex Ltd.
Rajasthan High Court · (2004) 186 CTR 59 : (2004) 269 ITR 461
Companies Act, 1956 — Section 121Income Tax Act, 1961 — Section 37(1)
High Courts15 Sept 2003
Tarun Sharma and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RLW 2172 : (2004) 1 WLC 394
Penal Code, 1860 (IPC) — Section 149, 300, 302, 341
High Courts15 Sept 2003Allowed
Arawali Taxi Operators Union Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 ACC 353 : AIR 2003 Raj 357 : (2004) 4 RLW 2132
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 74, 84
High Courts15 Sept 2003Dismissed
Bhura Vs Addl. District Judge No. 8 and Others
Rajasthan High Court · AIR 2004 Raj 67 : (2004) 2 CivCC 90 : (2004) 1 WLC 180
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 11
High Courts15 Sept 2003
Sushil Kumar Shah and Others Vs ADJ (Fast Track) No. 2 Camp Beawar and Others
Rajasthan High Court · (2004) 3 RLW 1525 : (2004) 1 WLC 176
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 9