High Courts05 Sept 2003Allowed
Girraj Prasad Vs Qamar Ali Begh and Others
Rajasthan High Court · (2004) 1 ACC 160 : (2005) ACJ 680 : (2004) 1 WLC 321
Motor Vehicles Act, 1988 — Section 158(6), 166(4)
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 9 of 38
High Courts05 Sept 2003Allowed
Satya Narain Sharma Vs RSRTC and Another
Rajasthan High Court · (2004) 3 RLW 1546 : (2004) 1 WLC 716
High Courts05 Sept 2003Dismissed
Commissioner of Income Tax Vs Bansiwala Iron and Steel Re-rolling Mills
Rajasthan High Court · (2003) 185 CTR 280 : (2005) 273 ITR 421
Income Tax Act, 1961 — Section 256(2)
High Courts05 Sept 2003
Commissioner of Income Tax Vs Rajasthan State Co-op. Bank
Rajasthan High Court · (2004) 186 CTR 266 : (2005) 272 ITR 600
Income Tax Act, 1961 — Section 80P(2)
High Courts05 Sept 2003
Official Liquidator Vs Nanu Ram Yadav
Rajasthan High Court · (2004) 56 SCL 68
Companies Act, 1956 — Section 446, 447
High Courts05 Sept 2003Allowed
Pushpa Silk Mills Pvt. Ltd. Vs CEGAT
Rajasthan High Court · (2004) 115 ECR 118 : (2004) 168 ELT 449 : (2004) WLC 199
Central Excises and Salt Act, 1944 — Section 35FConstitution of India, 1950 — Article 226
High Courts04 Sept 2003Allowed
Commissioner of Income Tax Vs Gotan Lime Stone Khanij Udhyog
Rajasthan High Court · (2004) 186 CTR 125 : (2004) 269 ITR 399
Income Tax Act, 1961 — Section 4, 43B, 45(1), 48, 55(2)
High Courts04 Sept 2003
Commissioner of Wealth Tax Vs Santosh Chand
Rajasthan High Court · (2004) 188 CTR 591
Wealth Tax Rules, 1957 — Rule 1BB
High Courts04 Sept 2003
CWT Vs Santosh Chand
Rajasthan High Court · (2004) 136 TAXMAN 331
Wealth Tax Act, 1957 — Section 27B
High Courts04 Sept 2003Allowed
Dr. Sakshi Grover Vs Presiding Officer Family Court No. 1
Rajasthan High Court · (2003) 3 WLN 640
Family Courts Act, 1984 — Section 10, 3
High Courts03 Sept 2003Dismissed
Buta Singh Vs Superintending Eng. Survey Circle, IGNP (CAD) and Others
Rajasthan High Court · (2004) 101 FLR 1192 : (2004) 2 LLJ 187 : (2004) 1 RLW 496 : (2004) 1 WLC 718
Payment of Wages Act, 1936 — Section 15
High Courts03 Sept 2003
R.S.R.T.C. Vs Kumari Santosh and Another
Rajasthan High Court · (2003) 3 WLN 644
High Courts03 Sept 2003Partly Allowed
Commissioner of Income Tax Vs Udaipur Distillery Co. Ltd.
Rajasthan High Court · (2004) 186 CTR 1 : (2004) 268 ITR 305
Income Tax Act, 1961 — Section 10(1), 35(1), 37(1), 43B, 43B(1)Income Tax Rules, 1962 — Rule 7Rajasthan Excise Rules, 1956 — Rule 69
High Courts02 Sept 2003Dismissed
Arjun Singh Vs A.D.J. and Another
Rajasthan High Court · AIR 2004 Raj 246 : (2004) 3 CivCC 31 : (2004) 3 WLC 131
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts02 Sept 2003Allowed
Bank of Rajasthan Ltd. Vs Krishan Printers and Others
Rajasthan High Court · (2004) 2 CivCC 118 : (2004) 4 RLW 2148 : (2004) 1 WLC 512
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Sept 2003Allowed
Mamta Sharma (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 2063 : (2004) 1 WLC 314
High Courts01 Sept 2003
Commissioner of Income Tax Vs Hazarimal Milapchand Soorana
Rajasthan High Court · (2004) 135 TAXMAN 424
Income Tax Act, 1961 — Section 256
High Courts01 Sept 2003Allowed
Madan Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 1010 : (2004) 1 WLC 62
Penal Code, 1860 (IPC) — Section 300
High Courts01 Sept 2003
Commissioner of Income Tax Vs R.G. Ispat Ltd.
Rajasthan High Court · (2004) 186 CTR 262 : (2005) 272 ITR 383
Income Tax Act, 1961 — Section 32(1), 32A, 43(3)
High Courts01 Sept 2003
Commissioner of Income Tax Vs Hazarimal Milapchand Surana
Rajasthan High Court · (2004) 191 CTR 476 : (2004) 270 ITR 450
Income Tax Act, 1961 — Section 184, 4