High Courts29 Aug 2003Dismissed
Shree Rajasthan Texchem Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 08 RAJ CK 0054
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 10 of 38
High Courts29 Aug 2003Allowed
Ratan Lal alias Ram Ratan Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 734 : (2004) 1 WLC 159
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 49
High Courts29 Aug 2003Dismissed
Ratnalaya Diamonds (P) Ltd. Vs Union of India (UOI)
Rajasthan High Court · (2004) 190 CTR 442 : (2004) 270 ITR 436
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269UG, 269UG(1), 269UG(3)
High Courts29 Aug 2003Partly Allowed
Babu Lal Vs Shripat Lal and Another
Rajasthan High Court · (2004) 1 RLW 37 : (2003) 4 WLC 782
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts29 Aug 2003
Ratnalaya Diamond (P) Ltd. Vs Union of India
Rajasthan High Court · (2004) 138 TAXMAN 128
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269, 269UD, 269UF, 269UG
High Courts28 Aug 2003Allowed
Jai Narain Modi Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2003 Raj 340 : (2004) 1 RLW 373 : (2004) 1 WLC 201
Rajasthan Minor Mineral Concession Rules, 1986 — Rule 32, 33, 34, 35
High Courts28 Aug 2003Allowed
Sushila Devi Vs Sachindra Nath Saxena and Others
Rajasthan High Court · (2004) 3 RCR(Civil) 307 : (2004) 1 RCR(Rent) 700 : (2004) 2 RLW 1223 : (2004) 1 WLC 481
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 13(4)
High Courts27 Aug 2003Allowed
Deshram Vs State of Rajasthan
Rajasthan High Court · (2003) 08 RAJ CK 0052
Penal Code, 1860 (IPC) — Section 302
High Courts27 Aug 2003Allowed
M.P. Gandhi Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 1165 : (2003) 4 WLC 724
High Courts27 Aug 2003Partly Allowed
Sunit Kumar Vs Ladu Ram Sulania
Rajasthan High Court · AIR 2004 Raj 30 : (2004) 1 RLW 44 : (2004) 1 WLC 147
Civil Procedure Code, 1908 (CPC) — Section 96Penal Code, 1860 (IPC) — Section 448Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)
High Courts26 Aug 2003Dismissed
Commissioner of Income Tax Vs Rajasthan Rajya Vidyut Prasaran Nigam Ltd. and Others
Rajasthan High Court · (2005) 272 ITR 401
Income Tax Act, 1961 — Section 17(2), 256(2)
High Courts26 Aug 2003Allowed
Neelam Sharma Vs Sri Gangadas Irrigation System
Rajasthan High Court · (2004) 2 BC 457 : (2004) 1 CivCC 114 : (2004) 2 RCR(Criminal) 42 : (2003) WLC 750
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Aug 2003Dismissed
Purshottam Dass through L.Rs. Vs Kashi Prasad Jain through L.Rs.
Rajasthan High Court · (2004) 1 RLW 49 : (2003) 4 WLC 563
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts26 Aug 2003Dismissed
Commissioner of Income Tax Vs Uttam Chand Nahar
Rajasthan High Court · (2003) 185 CTR 616 : (2005) 274 ITR 376
Income Tax Act, 1961 — Section 147, 148, 260A
High Courts25 Aug 2003Allowed
Kailash Chandra and Others Vs Rekha and Others
Rajasthan High Court · (2003) 08 RAJ CK 0053
Transfer of Property Act, 1882 — Section 106
High Courts25 Aug 2003
State of Rajasthan Vs Smt. Sarita Choudhary
Rajasthan High Court · AIR 2004 Raj 14 : (2004) 3 RLW 1671 : (2004) 1 WLC 106
Constitution of India, 1950 — Article 19(1), 226Jai Narain Vyas University Jodhpur Act, 1962 — Section 4
High Courts23 Aug 2003
Commissioner of Income Tax Vs Rajasthan State Mineral development Corp.
Rajasthan High Court · (2003) 08 RAJ CK 0028
Income Tax Act, 1961 — Section 256(1), 30, 31, 32, 33
High Courts21 Aug 2003Dismissed
Suwati Vs Smt. Sarla Kanwar and Others
Rajasthan High Court · (2004) 2 RLW 1163
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115, 115(1)Limitation Act, 1963 — Section 5
High Courts21 Aug 2003Allowed
Vimal Choudhary Vs Nagar Nigam and Another
Rajasthan High Court · AIR 2004 Raj 17 : (2004) 4 RCR(Civil) 51 : (2004) 3 RLW 1670 : (2003) 4 RLW 2508 : (2003) 4 WLC 687
Constitution of India, 1950 — Article 21, 226