High Courts19 Aug 2003Dismissed
Smt. Jahoran Vs Kalyanmal and Others
Rajasthan High Court · AIR 2004 Raj 324 : (2004) 1 RCR(Civil) 3
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2, Order 21 Rule 97
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 11 of 38
High Courts19 Aug 2003
Smt. Pyari Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2003) CriLJ 4599 : (2004) 3 RLW 1593 : (2004) 1 WLC 55
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 31, 432(5), 433Penal Code, 1860 (IPC) — Section 302, 376
High Courts19 Aug 2003Dismissed
Yashveer Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 1662 : (2004) 1 WLC 323
Penal Code, 1860 (IPC) — Section 420, 467, 471
High Courts19 Aug 2003Dismissed
Kalu Singh Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 4601 : (2003) 4 RLW 2721 : (2003) 1 WLC 674
Arms Act, 1959 — Section 25(1)(B)(B)Penal Code, 1860 (IPC) — Section 302, 341
High Courts19 Aug 2003Dismissed
Rajasthan State Road and Development Construction Corp. Ltd. Vs Skanksha Cementation India Ltd.
Rajasthan High Court · (2004) 3 ARBLR 48 : (2004) 3 RLW 1596
Arbitration and Conciliation Act, 1996 — Section 33, 34
High Courts19 Aug 2003Dismissed
Abdul Kayum and Others Vs Anand Prakash and Others
Rajasthan High Court · (2003) 08 RAJ CK 0016
High Courts19 Aug 2003Allowed
Doongar Singh Vs Rameshwar Lal
Rajasthan High Court · AIR 2004 Raj 12 : (2004) 3 RLW 1452 : (2004) 1 WLC 496
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5
High Courts19 Aug 2003Dismissed
Central Academy Educational Society Vs Mool Chand and Others
Rajasthan High Court · (2003) 08 RAJ CK 0014
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 96
High Courts19 Aug 2003Allowed
Gopal Nai Vs State of Rajasthan
Rajasthan High Court · (2003) 08 RAJ CK 0012
Penal Code, 1860 (IPC) — Section 302
High Courts19 Aug 2003Dismissed
Tara Chand and Another Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RCR(Criminal) 66 : (2004) 3 RLW 1666 : (2004) 1 WLC 165
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts18 Aug 2003Dismissed
Gulshan Kumar Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1464 : (2004) 2 WLC 523
Penal Code, 1860 (IPC) — Section 302
High Courts18 Aug 2003Allowed
V.P. Saxena Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 1167 : (2003) 4 WLC 756
High Courts18 Aug 2003Dismissed
Krishan Kant Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 29 : (2004) 1 WLC 84
Penal Code, 1860 (IPC) — Section 302
High Courts18 Aug 2003
Vijay Singh Puniya Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2004 Raj 1 : (2003) 4 RLW 2490 : (2003) 4 WLC 472
Constitution of India, 1950 — Article 21, 226, 51A
High Courts13 Aug 2003Dismissed
Mahendrapal Singh Vs X. En. and Others
Rajasthan High Court · (2003) 3 WLN 638
High Courts13 Aug 2003Dismissed
Rajendra Singh and Another Vs Har Kanwar
Rajasthan High Court · AIR 2005 Raj 127 : (2004) WLC 568
Easements Act, 1882 — Section 33
High Courts08 Aug 2003Dismissed
Surat Singh Punia Vs Rajasthan Service Appellate Tribunal and Others
Rajasthan High Court · (2004) 2 RLW 1021 : (2004) 1 WLC 663
High Courts08 Aug 2003Dismissed
Ishwar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 1586
Rajasthan Co-operative Societies Act, 1965 — Section 128
High Courts07 Aug 2003
Babloo and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RCR(Criminal) 575 : (2004) 1 RLW 25 : (2004) 1 WLC 645
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 16, 2, 20, 6Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Aug 2003Dismissed
Dalpat Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2004) CriLJ 1013 : (2004) 1 RLW 241 : (2003) 4 WLC 750
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 323, 341, 342, 366, 511