High Courts07 Jan 2003Dismissed
Sandeep Goyal Vs State of Rajasthan and Others
Rajasthan High Court · (2003) WLC 386 : (2003) 3 WLN 115
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 38 of 38
High Courts07 Jan 2003
Commissioner of Income Tax Vs Taj Oil Traders
Rajasthan High Court · (2003) 130 TAXMAN 585
Income Tax Act, 1961 — Section 131, 256
High Courts06 Jan 2003Dismissed
National Insurance Co. Ltd. Vs Koja Ram and Others
Rajasthan High Court · (2004) 5 WLC 757 : (2003) 2 WLN 587
Motor Vehicles Act, 1988 — Section 2
High Courts06 Jan 2003
Mohammed Jafar Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 1062 : (2003) 1 WLC 759 : (2003) 2 WLN 1
Constitution of India, 1950 — Article 226
High Courts06 Jan 2003Dismissed
Raj Kumar Birla Vs S.N. Thanvi and Others
Rajasthan High Court · (2003) CriLJ 1661 : (2003) 2 RLW 1388 : (2003) 1 WLC 762 : (2003) 1 WLN 1
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 2
High Courts03 Jan 2003
Ashok Kumar Karola Vs Union of India
Rajasthan High Court · (2003) 131 TAXMAN 821
Income Tax Act, 1961 — Section 143
High Courts03 Jan 2003
Ashok Kumar Karola Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 185 CTR 622
Income Tax Act, 1961 — Section 143(2)
High Courts03 Jan 2003Dismissed
Harbans Singh Vs Chandra Prabha
Rajasthan High Court · AIR 2003 Raj 183
Hindu Marriage Act, 1955 — Section 23
High Courts03 Jan 2003Dismissed
Qazi Atta Mohd. Vs Syed Fazal Ali and Others
Rajasthan High Court · (2004) 1 ACC 681 : (2004) ACJ 1012 : (2004) 5 WLC 693
Motor Vehicles Act, 1939 — Section 7, 7(7)Motor Vehicles Act, 1988 — Section 10, 149(2)
High Courts03 Jan 2003Dismissed
United Commercial Bank and Another Vs Rooparam
Rajasthan High Court · (2003) 1 WLN 12
High Courts02 Jan 2003
Commissioner of Income Tax Vs Vimal Kumar and Nirmal Kumar Soorana
Rajasthan High Court · (2003) 131 TAXMAN 264
Income Tax Act, 1961 — Section 256
High Courts02 Jan 2003
Manna Lal Nirmal Kumar Surana Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 185 CTR 61 : (2003) 263 ITR 328
Income Tax Act, 1961 — Section 28, 45
High Courts02 Jan 2003Allowed
Smt. Tipu Vs New India Assurance Co. Ltd.
Rajasthan High Court · (2004) ACJ 1624 : AIR 2003 Raj 145 : (2003) 1 WLN 560
Constitution of India, 1950 — Article 226
High Courts02 Jan 2003
Commissioner of Income Tax Vs Manna Lal Nirmal Kumar Surana
Rajasthan High Court · (2003) 132 TAXMAN 892
Income Tax Act, 1961 — Section 143, 256
High Courts02 Jan 2003Allowed
Smt. Sharda Devi Vs The State of Rajasthan and Others
Rajasthan High Court · (2003) 1 WLN 17
Constitution of India, 1950 — Article 226
High Courts02 Jan 2003
Tipu Vs New India Assurance Co. Ltd.
Rajasthan High Court · (2005) 1 ACC 526
Constitution of India, 1950 — Article 226
High Courts02 Jan 2003Dismissed
Ram Narain and Another Vs Board of Revenue and Others
Rajasthan High Court · (2003) 1 WLC 768 : (2003) 2 WLN 4
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5