High Courts27 Jan 2003
CWT Vs R.K. Golecha
Rajasthan High Court · (2003) 131 TAXMAN 262
Wealth Tax Act, 1957 — Section 16A, 7
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 36 of 38
High Courts24 Jan 2003
Commissioner of Income Tax Vs Nirmal Kumar Dugar
Rajasthan High Court · (2003) 132 TAXMAN 102
Income Tax Act, 1961 — Section 147, 148
High Courts24 Jan 2003
Commissioner of Income Tax Vs Nirmal Kumar Duggar
Rajasthan High Court · (2003) 185 CTR 618 : (2004) 270 ITR 514
Income Tax Act, 1961 — Section 256(2)
High Courts24 Jan 2003Dismissed
Director, State Farms Corporation of India Ltd. Vs Judge, Industrial Tribunal and Labour Court and Others
Rajasthan High Court · (2003) 97 FLR 1110 : (2003) 3 LLJ 81 : (2003) 3 RLW 2029 : (2003) 3 WLC 83
Industrial Disputes Act, 1947 — Section 2, 9A
High Courts24 Jan 2003
Rajasthan Auto Chalak Union (Intack) Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 ACC 486 : AIR 2003 Raj 194 : (2003) 3 RLW 1543 : (2003) 2 WLC 480 : (2003) 1 WLN 335
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 6
High Courts24 Jan 2003Dismissed
Mohan Lal Gupta Vs The Chairman, Nagar Palik
Rajasthan High Court · AIR 2003 Raj 187 : (2003) 3 RCR(Civil) 449 : (2003) 2 RLW 1194 : (2003) 1 WLC 779 : (2003) 1 WLN 619
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Jan 2003Allowed
Official Liquidator of Amfort Agro Finance Ltd. Vs Shishpal Singh
Rajasthan High Court · (2004) 49 SCL 597
Companies Act, 1956 — Section 446, 477
High Courts24 Jan 2003Dismissed
Commissioner of Income Tax Vs Trinity Hospital
Rajasthan High Court · (2003) 181 CTR 517 : (2003) 264 ITR 317 : (2004) 140 TAXMAN 323
Income Tax Act, 1961 — Section 80HH, 80HH(2), 80IA(2)
High Courts24 Jan 2003Dismissed
D.D. Sinha and Another Vs Official Liquidator, Rajasthan Commercial and Industrial Finance (India) Ltd. (In Liquidation)
Rajasthan High Court · (2004) 118 CompCas 112 : (2004) 50 SCL 26
Companies Act, 1956 — Section 454, 9
High Courts23 Jan 2003
Shri Akhey Ram Ishwari Prasad Trust Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 183 CTR 287 : (2004) 266 ITR 281
Income Tax Act, 1961 — Section 11, 11(1)
High Courts23 Jan 2003
Mamta Surgical Cotton Industries and Others Vs Assistant Commissioner of Sales Tax
Rajasthan High Court · (2003) 181 CTR 234 : (2003) 4 RLW 2208 : (2004) 136 STC 317
Rajasthan Sales Tax Act, 1994 — Section 2(27)
High Courts23 Jan 2003Allowed
Commissioner of Income Tax Vs New Rajasthan Trading Co.
Rajasthan High Court · (2004) 186 CTR 268 : (2004) 271 ITR 511
Income Tax Act, 1961 — Section 272A(2)
High Courts23 Jan 2003
Commissioner of Income Tax Vs Ajanta Dyeing and Printing Mills
Rajasthan High Court · (2003) 130 TAXMAN 442
Income Tax Act, 1961 — Section 260A, 269SS, 271D
High Courts23 Jan 2003
Akhey Ram Ishwari Prasad Trust Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 130 TAXMAN 827
Income Tax Act, 1961 — Section 11, 256
High Courts22 Jan 2003Allowed
Life Insurance Corporation of India Vs Union of India (UOI) and Others Shivraj Bhatia Vs Life Insurance Corporation of India and Others
Rajasthan High Court · (2003) 179 CTR 432 : (2003) 260 ITR 41
Income Tax Act, 1961 — Section 10(14), 192Income Tax Rules, 1962 — Rule 2BB
High Courts21 Jan 2003Dismissed
Jethu Singh Vs Bhanwar Singh and Others
Rajasthan High Court · (2003) 2 WLC 745 : (2003) 1 WLN 489
High Courts21 Jan 2003Allowed
Shekhawat Explosives Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 1 RLW 648 : (2004) 137 STC 326 : (2003) 2 WLC 398 : (2003) 1 WLN 462
Constitution of India, 1950 — Article 226Rajasthan Sales Tax Act, 1994 — Section 2(38), 4, 4(1), 84
High Courts20 Jan 2003Allowed
Ishwardas and Brothers Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2003) 179 CTR 444 : (2004) 265 ITR 599 : (2003) 132 TAXMAN 907
Income Tax Act, 1961 — Section 194A, 201, 221
High Courts20 Jan 2003Allowed
Ram Dhan Vs The Judge, Labour Court No. 2 and Others
Rajasthan High Court · (2003) 2 LLJ 959 : (2003) 2 RLW 999 : (2003) 2 WLC 485
Industrial Disputes Act, 1947 — Section 17B
High Courts17 Jan 2003
Commissioner of Income Tax Vs Ganganagar Mills
Rajasthan High Court · (2003) 131 TAXMAN 825
Income Tax Act, 1961 — Section 80B, 80P