High Courts15 Dec 1950Allowed

Lala and Others Vs The State

Rajasthan High Court · AIR 1951 Raj 61 : (1951) RLW 5

Criminal Procedure Code, 1898 (CrPC) — Section 221, 439Defence of India Rules, 1962 — Rule 81
High Courts21 Nov 1950Dismissed

Nisar Ahmed Vs Union of India (UOI) and Others

Rajasthan High Court · AIR 1958 Raj 65 : (1958) CriLJ 418

Constitution of India, 1950 — Article 19, 19(1), 19(5), 5, 6Influx from Pakistan (Control) Act, 1949 — Section 1Influx from Pakistan (Control) Ordinance, 1948 — Section 1
High Courts13 Nov 1950Allowed

Dhanna and Another Vs The State

Rajasthan High Court · AIR 1951 Raj 37 : (1950) RLW 357

Criminal Procedure Code, 1898 (CrPC) — Section 288Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 300
High Courts13 Nov 1950Dismissed

Gulam Abbas and Others Vs The State

Rajasthan High Court · AIR 1951 Raj 18 : (1951) RLW 19

Criminal Procedure Code, 1898 (CrPC) — Section 561ADefence of Mewar Rules, 1939 — Rule 81(2)Mewar Control of Supplies Act, 1947 — Section 3, 5
High Courts07 Nov 1950

Rampal Vs Mangia

Rajasthan High Court · AIR 1952 Raj 60 : (1951) RLW 259

Criminal Procedure Code, 1898 (CrPC) — Section 256, 258
High Courts06 Nov 1950Dismissed

Dr. Ram Babu Saksena Vs State

Rajasthan High Court · AIR 1953 Raj 12

Criminal Procedure Code, 1898 (CrPC) — Section 177, 197Extradition Act, 1903 — Section 7Penal Code, 1860 (IPC) — Section 388, 420
High Courts31 Oct 1950Dismissed

Devilal Vs Ganpat

Rajasthan High Court · AIR 1951 Raj 94

Criminal Procedure Code, 1898 (CrPC) — Section 439, 498
High Courts31 Oct 1950Dismissed

Ramachandra Vs Daulatram

Rajasthan High Court · AIR 1952 Raj 59 : (1951) RLW 300

Civil Procedure Code, 1908 (CPC) — Section 115Matsya Premises (Rent Control) Ordinance, 1948 — Section 10, 3
High Courts16 Oct 1950Allowed

The State Vs Rameshwar

Rajasthan High Court · AIR 1951 Raj 30 : (1950) RLW 329

Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 376