High Courts24 Apr 1950Dismissed
Premraj Vs The State
Rajasthan High Court · AIR 1952 Raj 55
Criminal Procedure Code, 1898 (CrPC) — Section 252(2), 254, 256, 256(1)
COURT ARCHIVE
Rajasthan High Court judgments, 1950
71 judgments · page 4 of 4
High Courts12 Apr 1950Dismissed
Manakchand Vs Bansidhar and Another
Rajasthan High Court · AIR 1950 Raj 29 : (1950) RLW 77
Prevention of Eviction Order, 1942 — Section 4, 8
High Courts01 Apr 1950Dismissed
Pokar and Others Vs Lakshman and Another
Rajasthan High Court · AIR 1951 Raj 120 : (1950) RLW 52
Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 3, 4, 5Transfer of Property Act, 1882 — Section 108
High Courts24 Mar 1950Dismissed
Balchandra Vs Banshi Dhar and Others
Rajasthan High Court · AIR 1950 Raj 56 : (1950) RLW 279
Bikaner Prevention of Eviction Order, 1942 — Section 3Transfer of Property Act, 1882 — Section 105, 8
High Courts21 Mar 1950
Sarkar Vs Madho Ram
Rajasthan High Court · AIR 1950 Raj 34 : (1950) RLW 294
Criminal Procedure Code, 1898 (CrPC) — Section 350(1)
High Courts21 Mar 1950Allowed
Shivdan Chand Vs Kalyan Chand
Rajasthan High Court · AIR 1950 Raj 37 : (1950) RLW 66
Civil Procedure Code, 1908 (CPC) — Section 110Rajasthan High Court Ordinance, 1949 — Section 40, 49
High Courts20 Mar 1950
Hukum Singh and Others Vs Bhawar Singh and Others
Rajasthan High Court · AIR 1950 Raj 39
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts20 Mar 1950Dismissed
Nenu Ram Vs Shivkishen
Rajasthan High Court · AIR 1950 Raj 55
Negotiable Instruments Act, 1881 (NI) — Section 1, 61, 64, 94, 98
High Courts17 Mar 1950Allowed
Birma Vs State
Rajasthan High Court · AIR 1951 Raj 127 : (1950) RLW 105
Constitution of India, 1950 — Article 21, 226, 363, 372Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts31 Jan 1950Dismissed
Rameshwar Lal Ratti Ram Vs Mt. Naseeban
Rajasthan High Court · AIR 1951 Raj 14 : (1950) RLW 93
Bikaner State Pre-emption Act, 1919 — Section 17
High Courts20 Jan 1950Allowed
Kastoor Chand Vs Sarkar
Rajasthan High Court · AIR 1950 Raj 40 : (1950) RLW 37
Criminal Procedure Code, 1898 (CrPC) — Section 491Rajasthan Public Security Ordinance, 1949 — Section 3, 5, 64