High Courts18 Aug 1950
The State Vs Birdhichand and Another
Rajasthan High Court · AIR 1951 Raj 25 : (1951) RLW 78
Government of Jaipur Act, 1944 — Section 41Jaipur General Clauses Act, 1944 — Section 3, 5Jaipur Opium Act, 1924 — Section 1
COURT ARCHIVE
Rajasthan High Court judgments, 1950
71 judgments · page 3 of 4
High Courts17 Aug 1950
The State Vs Nanga and Another
Rajasthan High Court · AIR 1951 Raj 23
Jaipur General Clauses Act, 1944 — Section 3
High Courts16 Aug 1950
State Vs Pabudan Singh
Rajasthan High Court · AIR 1951 Raj 84
Criminal Procedure Code, 1898 (CrPC) — Section 403, 436, 437, 438Penal Code, 1860 (IPC) — Section 307, 506
High Courts14 Aug 1950Dismissed
Bal Chand Vs Bheron Dan and Others
Rajasthan High Court · AIR 1951 Raj 85 : (1950) RLW 243
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts10 Aug 1950Allowed
Shanker Lal Vs Deena Nath
Rajasthan High Court · AIR 1951 Raj 79 : (1950) RLW 249
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 101, 102, 103
High Courts10 Aug 1950Allowed
Jagannath Vs Kajoria and Others
Rajasthan High Court · AIR 1951 Raj 167 : (1951) RLW 121
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10
High Courts09 Aug 1950Allowed
Nanka Vs Govt. of Rajasthan
Rajasthan High Court · AIR 1951 Raj 153 : (1951) RLW 141
English Extradition Act, 1870 — Section 2
High Courts07 Aug 1950Dismissed
Haqiqatullah Khan Vs The State
Rajasthan High Court · AIR 1951 Raj 69 : (1950) RLW 204
Constitution of India, 1950 — Article 22Criminal Procedure Code, 1898 (CrPC) — Section 491General Clauses Act, 1897 — Section 6
High Courts04 Aug 1950
Amarchand Vs Mr. X. Advocate
Rajasthan High Court · AIR 1951 Raj 110 : (1950) RLW 245
Legal Practitioners Act, 1879 — Section 13
High Courts02 Aug 1950
Madangopal Vs Narsingdas and Sons
Rajasthan High Court · AIR 1951 Raj 64 : (1950) RLW 254
Negotiable Instruments Act, 1881 (NI) — Section 28, 80
High Courts28 Jul 1950Dismissed
Magraj and Others Vs Harnarain and Others
Rajasthan High Court · AIR 1951 Raj 47 : (1950) RLW 252
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19, 151Limitation Act, 1908 — Article 168
High Courts28 Jul 1950
Laxminarayan and Others Vs Ashkar Khan and Others
Rajasthan High Court · AIR 1951 Raj 50 : (1950) RLW 212
Limitation Act, 1908 — Section 20, 20(1)
High Courts27 Jul 1950Allowed
Shree Narain Vs Kishanlal and Others
Rajasthan High Court · AIR 1952 Raj 15
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts20 Jul 1950
The State Vs Nazar Mohamed
Rajasthan High Court · AIR 1951 Raj 122 : (1951) RLW 11
Criminal Procedure Code, 1898 (CrPC) — Section 215Penal Code, 1860 (IPC) — Section 466
High Courts18 Jul 1950
Bhanwar Lal Vs The State
Rajasthan High Court · AIR 1951 Raj 107 : (1951) RLW 17
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts14 Jul 1950Dismissed
Motilal Vs The State
Rajasthan High Court · AIR 1951 Raj 119
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts05 Jul 1950
Abdul Samad and Others Vs The State
Rajasthan High Court · AIR 1951 Raj 121 : (1951) RLW 12
Criminal Procedure Code, 1898 (CrPC) — Section 528, 528(2), 528(5)
High Courts29 Jun 1950
Ramlal Vs The State
Rajasthan High Court · AIR 1951 Raj 116
Criminal Procedure Code, 1898 (CrPC) — Section 112, 117, 117(1), 117(3)
High Courts13 Jun 1950
Surja Vs The State
Rajasthan High Court · AIR 1951 Raj 68 : (1951) RLW 13
Criminal Procedure Code, 1898 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 302, 406
High Courts12 Jun 1950
Ramsarup Vs State
Rajasthan High Court · AIR 1951 Raj 146 : (1951) RLW 83
Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 436