High Courts13 Oct 1950
Ramjilal and Another Vs The State
Rajasthan High Court · AIR 1951 Raj 33 : (1950) RLW 340
Evidence Act, 1872 — Section 133Penal Code, 1860 (IPC) — Section 362, 366, 366B
COURT ARCHIVE
Rajasthan High Court judgments, 1950
71 judgments · page 2 of 4
High Courts13 Oct 1950
Abdul Sakoor and Others Vs The State
Rajasthan High Court · AIR 1951 Raj 93
Criminal Procedure Code, 1898 (CrPC) — Section 498Essential Supplies (Temporary Powers) Act, 1946 — Section 13, 13ARajasthan Iron and Steel (Control of Production and Distribution) Order, 1949 — Rule 14, 5
High Courts10 Oct 1950
Amarsingh Vs State
Rajasthan High Court · AIR 1951 Raj 42
Penal Code, 1860 (IPC) — Section 299, 300, 307, 324, 449
High Courts05 Oct 1950Allowed
Madholal Vs Bridhichand
Rajasthan High Court · AIR 1951 Raj 58
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 115, 151Contract Act, 1872 — Section 192, 193
High Courts04 Oct 1950Dismissed
Widow of Harikishan and Another Vs Bheek Singh and Others
Rajasthan High Court · AIR 1952 Raj 58 : (1951) RLW 28
High Courts03 Oct 1950
Kishenlal and Others Vs Bhanwarlal and Another
Rajasthan High Court · AIR 1951 Raj 1
Constitution of India, 1950 — Article 374(4)Rajasthan Appeals and Petitions (Discontinuance) Ordinance, 1949 — Section 4
High Courts03 Oct 1950Dismissed
Keshri Prasad Vs Bodhraj
Rajasthan High Court · AIR 1951 Raj 45 : (1951) RLW 102
Civil Procedure Code, 1908 (CPC) — Section 115General Clauses Act, 1897 — Section 24, 6
High Courts03 Oct 1950Dismissed
Chiranji Lal Vs Shankar Lal and Another
Rajasthan High Court · AIR 1951 Raj 56
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, 99
High Courts03 Oct 1950Dismissed
Sitaram and Another Vs The State
Rajasthan High Court · AIR 1951 Raj 16 : (1950) RLW 281
Criminal Procedure Code, 1898 (CrPC) — Section 424, 537
High Courts29 Sept 1950Dismissed
Nand Kishore and Others Vs Gauri Lal
Rajasthan High Court · AIR 1951 Raj 48
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, 115
High Courts29 Sept 1950Allowed
Devilal and Others Vs Ram Sahai and Others
Rajasthan High Court · AIR 1951 Raj 86
High Courts19 Sept 1950Dismissed
Manohar Vs Jagdish and Others
Rajasthan High Court · AIR 1951 Raj 36
Criminal Procedure Code, 1898 (CrPC) — Section 498
High Courts18 Sept 1950Dismissed
Bhonra Vs Shivram
Rajasthan High Court · AIR 1951 Raj 22
Alwar State Preemption Act, 1946 — Section 31(2)Limitation Act, 1908 — Section 29
High Courts14 Sept 1950Dismissed
Ghulam Mohammad and Another Vs Lakshmibux
Rajasthan High Court · AIR 1951 Raj 88
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106
High Courts12 Sept 1950Dismissed
Abas and Others Vs Sheolal and Others
Rajasthan High Court · AIR 1951 Raj 26 : (1950) RLW 274
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts07 Sept 1950Allowed
Dasu Ram Vs State
Rajasthan High Court · AIR 1952 Raj 20 : (1951) RLW 74
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 411
High Courts31 Aug 1950Dismissed
Premi Khem Raj Sharma Vs Chief Secretary
Rajasthan High Court · AIR 1951 Raj 113 : (1951) RLW 86
Constitution of India, 1950 — Article 19Criminal Procedure Code, 1898 (CrPC) — Section 99A, 99B, 99DEvidence Act, 1872 — Section 101, 102, 103
High Courts30 Aug 1950Dismissed
Kanraj Vs Vijai Singh
Rajasthan High Court · AIR 1951 Raj 74 : (1950) RLW 284
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 7, Order 41 Rule 1Contract Act, 1872 — Section 62Evidence Act, 1872 — Section 114
High Courts30 Aug 1950Dismissed
Gajanand Vs Biharilal
Rajasthan High Court · AIR 1952 Raj 64 : (1951) RLW 153
High Courts28 Aug 1950Partly Allowed
Mangilal Vs Raghubar Dayal
Rajasthan High Court · AIR 1952 Raj 66 : (1951) RLW 164
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 182 , 182(5)