High Courts17 Oct 2003

Smt. Popri Bai Vs Treeth Singh

Rajasthan High Court · AIR 2004 Raj 128 : (2004) 2 CivCC 262 : (2004) 1 DMC 445 : (2004) 3 RCR(Civil) 398 : (2004) 2 WLC 306

Hindu Marriage Act, 1955 — Section 24