High Courts05 Dec 1991Dismissed
A.C.T.O. Vs Jawahar Patang House
Rajasthan High Court · (1993) 88 STC 321
COURT ARCHIVE
Rajasthan High Court judgments, 1991
509 judgments · page 2 of 26
High Courts05 Dec 1991Dismissed
Ladulal Vs State Bank of Bikaner and Others
Rajasthan High Court · (1991) WLN 442
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts04 Dec 1991
Smt. Rajesh Kumari and Others Vs Smt. Uma Devi and Another
Rajasthan High Court · (1992) 3 WLC 551 : (1991) WLN 432
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 125, 283, 384, 387Hindu Marriage Act, 1955 — Section 11, 5
High Courts04 Dec 1991Dismissed
Smt. Bhiki Bai Vs Smt. Uma Bai
Rajasthan High Court · (1992) 3 WLC 565 : (1991) WLN 227
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Dec 1991Dismissed
Mst. Sukhli and Ramchandra Vs Veer Singh
Rajasthan High Court · (1991) 2 RLW 168 : (1992) 3 WLC 524 : (1991) 2 WLN 436
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 100Hindu Adoptions and Maintenance Act, 1956 — Section 10
High Courts04 Dec 1991Dismissed
Abdul Gaffar Vs Narendra Kumar
Rajasthan High Court · (1992) 3 WLC 503 : (1991) WLN 434
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Dec 1991Allowed
Puran Chand Saini Vs The General Manager, UCO Bank and Others
Rajasthan High Court · (1992) 1 WLC 179 : (1991) WLN 254
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25B, 25F, 25G
High Courts03 Dec 1991Allowed
Chet Ram Vs The Collector and Others
Rajasthan High Court · (1991) 2 RLW 164 : (1991) WLN 438
Rajasthan Panchayat (General) Rules, 1961 — Rule 256, 260, 266Rajasthan Panchayat Act, 1953 — Section 27A
High Courts29 Nov 1991Dismissed
Sheopat Ram Vs The State and Others
Rajasthan High Court · (1991) 2 RLW 587 : (1992) 1 WLC 665 : (1991) 2 WLN 459
Constitution of India, 1950 — Article 226
High Courts28 Nov 1991Dismissed
Smt. Nanagi Devi Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 2 RLW 546 : (1991) 2 WLN 204
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 18, 6
High Courts28 Nov 1991Dismissed
Shyamlal Bhargava Vs The Deputy Commandant
Rajasthan High Court · (1992) 3 WLC 496 : (1991) WLN 440
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Nov 1991Allowed
Kanhaiya Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 2 LLJ 474
Industrial Disputes Act, 1947 — Section 2
High Courts25 Nov 1991Dismissed
State of Rajasthan and Others Vs Bhanwar Lal and Another
Rajasthan High Court · (1992) 1 WLC 463 : (1991) WLN 251
High Courts25 Nov 1991Allowed
Sheeyam Sunder Vs Raja Ram and Others
Rajasthan High Court · (1991) 2 WLC 318 : (1991) WLN 445
Civil Procedure Code, 1908 (CPC) — Section 10, 151Specific Relief Act, 1963 — Section 41
High Courts22 Nov 1991
Commissioner of Income Tax Vs Pratap Commercial Co. and Others
Rajasthan High Court · (1992) 198 ITR 579
Income Tax Act, 1961 — Section 32, 32A, 43
High Courts22 Nov 1991Allowed
Raju (Smt.) and Others Vs Pradeep and Another
Rajasthan High Court · (1992) ACJ 857 : (1995) 3 LLJ 428
Workmens Compensation Act, 1923 — Section 4A(3)
High Courts22 Nov 1991
Nihon Nirman Ltd. Vs Assistant Collector, Central Excise
Rajasthan High Court · (1992) 61 ELT 268 : (1992) 3 WLC 513
Central Excise Rules, 1944 — Rule 173B, 173B(2A), 173B(4), 173CC, 9BCentral Excises and Salt Act, 1944 — Section 35BConstitution of India, 1950 — Article 14, 226, 227, 32
High Courts20 Nov 1991Allowed
Bhikha Ram Bishnoi Vs State of Rajasthan and Another
Rajasthan High Court · (1991) 2 WLN 351
Constitution of India, 1950 — Article 14, 311Criminal Procedure Code, 1973 (CrPC) — Section 24
High Courts20 Nov 1991
Mohd. Umar Vs Union of India (UOI) and Another
Rajasthan High Court · (1991) 2 RLW 519 : (1991) 2 WLC 660 : (1991) 2 WLN 298
Constitution of India, 1950 — Article 22Foreign Exchange Regulation Act, 1973 — Section 3, 35
High Courts19 Nov 1991Allowed
Madhav Lal Vs Municipal Board and Another
Rajasthan High Court · (1991) 2 WLN 365