High Courts19 Nov 1991Allowed
Uda Ram and Others Vs Sedhya and Others
Rajasthan High Court · (1992) 1 WLC 414 : (1991) WLN 374
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
COURT ARCHIVE
Rajasthan High Court judgments, 1991
509 judgments · page 3 of 26
High Courts19 Nov 1991Allowed
Dharam Narain and Others Vs Firm Badridas Dwarakadas and Others
Rajasthan High Court · (1991) WLN 224
Civil Procedure Code, 1908 (CPC) — Section 11Provincial Insolvency Act, 1920 — Section 33, 39, 75
High Courts19 Nov 1991
Shriram Vyas @ Shrimant Kumar Vyas Vs State of Rajasthan and Others
Rajasthan High Court · (1991) WLN 183
Rajasthan Service Rules, 1951 — Rule 56
High Courts19 Nov 1991
Commissioner of Income Tax Vs R.B. Seth Moolchand
Rajasthan High Court · (1993) 200 ITR 201
Income Tax Act, 1961 — Section 256, 36
High Courts19 Nov 1991
Kankaria Textiles Vs Commissioner of Income Tax
Rajasthan High Court · (1993) 200 ITR 408
Income Tax Act, 1961 — Section 185, 256
High Courts19 Nov 1991
Bhartiya Mining Vibhag Karamchari Sangh and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1991) WLN 436
Industrial Disputes Act, 1947 — Section 17B
High Courts15 Nov 1991Dismissed
Tara Chand Vs Ratan Bai and Others
Rajasthan High Court · (1992) 1 WLC 571 : (1991) WLN 286
Benami Transactions (Prohibition) Act, 1988 — Section 4Specific Relief Act, 1963 — Section 27, 31
High Courts14 Nov 1991Dismissed
Pit Ram Singh Vs Vimla Devi
Rajasthan High Court · AIR 1992 Raj 149 : (1992) 3 WLC 636
Evidence Act, 1872 — Section 34Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1), 13(5)
High Courts14 Nov 1991Allowed
Nunaram and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1993) CriLJ 1274
Criminal Procedure Code, 1973 (CrPC) — Section 161, 190, 191, 193, 200Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 264
High Courts14 Nov 1991Allowed
Gopal Ram and Others Vs Union of India (UOI)
Rajasthan High Court · (1991) 2 RLW 137 : (1992) 3 WLC 595 : (1991) 2 WLN 332
Constitution of India, 1950 — Article 226, 300A
High Courts13 Nov 1991
Rajasthan State Industrial Development Corporation Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) 2 RLW 511 : (1991) 2 WLN 279
Rajasthan Land Acquisition Act, 1953 — Section 4, 6
High Courts12 Nov 1991Allowed
Radha Devi and Others Vs Godawari Devi and Others
Rajasthan High Court · (1991) 2 RLW 443 : (1992) 1 WLC 57 : (1991) 2 WLN 253
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts12 Nov 1991Allowed
Raghuvir Singh Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (1991) WLN 184
Industrial Disputes Act, 1947 — Section 25F
High Courts12 Nov 1991
Sarada Panchayat Samiti III Gr. Teachers Association Vs State of Rajasthan and Another
Rajasthan High Court · (1991) 2 WLN 421
Constitution of India, 1950 — Article 14, 141, 21, 32Criminal Law (Amendment) Act, 1932 — Section 7Government of India Act, 1935 — Section 212
High Courts04 Nov 1991Allowed
Kunj Bihari Lal Sharma Vs The Raj. High Court and Others
Rajasthan High Court · (1991) 2 RLW 428 : (1992) 1 WLC 12 : (1991) 2 WLN 56
Rajasthan Subordinate Civil Courts Ministerial Establishment Rules, 1958 — Rule 10Rajasthan Subordinate Courts Ministerial Establishment Service Rules, 1986 — Rule 28, 30
High Courts04 Nov 1991Dismissed
Chotey Khan Vs Vimal Kumar and Others
Rajasthan High Court · (1991) 2 RLW 304 : (1992) 1 WLC 529 : (1991) WLN 262
High Courts01 Nov 1991Dismissed
Panji @ Panna Ram and Others Vs Bhag Chand and Another
Rajasthan High Court · (1992) 1 RLW 575 : (1992) 1 WLC 637 : (1991) WLN 238
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Nov 1991Dismissed
State of Rajasthan Vs Rohitash Kumar
Rajasthan High Court · (1991) 2 RLW 107 : (1992) 3 WLC 560 : (1991) 2 WLN 371
High Courts31 Oct 1991Allowed
Dayanand Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 2 RLW 240 : (1991) 2 WLN 503
High Courts30 Oct 1991Allowed
Tara Chand Gupta Vs The University of Ajmer
Rajasthan High Court · (1991) 2 RLW 432 : (1992) 1 WLC 16 : (1991) 2 WLN 59