High Courts11 Oct 1991Allowed
Madan Gopal Vs Anandi Lal
Rajasthan High Court · (1992) 2 ACC 429 : (1992) ACJ 543 : (1999) 3 LLJ 585 : (1991) 1 RLW 555 : (1991) 2 WLC 335 : (1991) WLN 315
Workmens Compensation Act, 1923 — Section 3, 4A
COURT ARCHIVE
Rajasthan High Court judgments, 1991
509 judgments · page 5 of 26
High Courts11 Oct 1991Dismissed
Rajesh Panwar Vs University of Rajasthan and Others
Rajasthan High Court · (1992) 1 WLC 213 : (1991) WLN 501
Rajasthan University Ordinances, 2009 — Ordinance 275, Ordinance 275A
High Courts10 Oct 1991Allowed
Nortidevi Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) 2 RLW 462 : (1991) WLN 497
High Courts10 Oct 1991Allowed
Nagar Vikas Pradhikaran Kamgar Sangh Vs Jaipur Development Authority
Rajasthan High Court · (1991) 2 RLW 537 : (1991) 2 WLN 63
Industrial Disputes Act, 1947 — Section 25F
High Courts09 Oct 1991Dismissed
Jhumarlal Vs Chhaggan Lal
Rajasthan High Court · (1991) WLN 300
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Oct 1991Dismissed
Chambal Vikas Yantrik Sinchai Karmachari Sangh Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 WLC 26 : (1991) 2 WLN 131
Constitution of India, 1950 — Article 14, 141, 16, 39Industrial Disputes Act, 1947 — Section 2, 25
High Courts04 Oct 1991Allowed
Smt. Ramjankibai Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) WLN 375
Industrial Disputes Act, 1947 — Section 25F
High Courts04 Oct 1991
Pesticides India Vs The State of Raj. and Others
Rajasthan High Court · (1992) 3 WLC 582 : (1991) WLN 199
Constitution of India, 1950 — Article 226
High Courts03 Oct 1991Allowed
Halwai Sangh and Another Vs State of Another
Rajasthan High Court · (1991) WLN 371
Rajasthan Municipalities Act, 1959 — Section 90(2)
High Courts01 Oct 1991Dismissed
Commercial Taxes Officer Vs Sunil Trading Company
Rajasthan High Court · (1991) 2 RLW 490 : (1992) 1 WLC 351 : (1991) WLN 347
Rajasthan Sales Tax Act, 1994 — Section 4, 5
High Courts01 Oct 1991Allowed
Smt. Jyoti Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) 2 RLW 229 : (1991) 2 WLN 507
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 433A
High Courts30 Sept 1991Allowed
Indira Shiksha Prasar Sansthan Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 RLW 553 : (1991) WLN 257
High Courts30 Sept 1991Allowed
Jagdish Prasad Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 2 WLC 59 : (1991) 2 WLN 378
Rajasthan Co-operative Societies Act, 1965 — Section 75(2)(c)Rajasthan Co-operative Societies Rules, 1966 — Rule 32
High Courts27 Sept 1991Allowed
Modern Threads India Co. Ltd. Vs R.S.E.B. and Others
Rajasthan High Court · (1992) 1 WLC 125 : (1991) WLN 505
High Courts25 Sept 1991Allowed
Modern Syntex (India) Ltd. Vs Rajasthan State Electricity Board and Others
Rajasthan High Court · (1991) 2 RLW 470 : (1992) 1 WLC 119 : (1991) WLN 504
Electricity Act, 1910 — Section 26
High Courts25 Sept 1991Allowed
Prabhu Dayal Sesma Vs Rajasthan Public Service Commission
Rajasthan High Court · (1991) 2 RLW 93 : (1991) 2 WLC 648 : (1991) 2 WLN 360
Rajasthan Subordinate Accounts Service Rules, 1963 — Rule 16
High Courts24 Sept 1991
Gafoor Khan Naru Vs Union of India (UOI) and Another
Rajasthan High Court · (1991) 2 RLW 90 : (1991) 2 WLC 274 : (1991) 2 WLN 329
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Customs Act, 1962 — Section 108Foreign Exchange Regulation Act, 1973 — Section 35, 40
High Courts23 Sept 1991
United India Insurance Co. Ltd. Vs Smt. Nenu Devi and Others
Rajasthan High Court · (1992) 1 ACC 256
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1939 — Section 95(2)
High Courts23 Sept 1991
Rajasthan State R.T.C. and Others Vs Kiran Lata and Others
Rajasthan High Court · (1993) 2 ACC 208
Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 23Hindu Succession Act, 1956 — Section 14