High Courts10 Sept 1991Allowed
Jaspal Kaur Vs Manjeet Singh
Rajasthan High Court · (1992) 1 DMC 439 : (1991) 2 RLW 459 : (1992) 1 WLC 86 : (1991) WLN 495
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19
COURT ARCHIVE
Rajasthan High Court judgments, 1991
509 judgments · page 7 of 26
High Courts10 Sept 1991Allowed
Rambabu Sharma Vs State and Others
Rajasthan High Court · (1991) 2 RLW 222 : (1991) 2 WLN 443
High Courts09 Sept 1991Dismissed
Sheokaran and Others Vs Surjit Kaur and Others
Rajasthan High Court · (1993) ACJ 652
Motor Vehicles Act, 1939 — Section 110A
High Courts09 Sept 1991Allowed
Jaspal Kaur Vs Manjeet Singh
Rajasthan High Court · (1992) 2 DMC 17
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Sept 1991Dismissed
Suresh Chand Vs State and Others
Rajasthan High Court · (1991) 2 RLW 221 : (1991) 2 WLN 506
High Courts06 Sept 1991Dismissed
Moinuddin Vs State of Rajasthan and Another
Rajasthan High Court · (1991) 2 RLW 576 : (1991) 2 WLN 448
Rajasthan Higher Judicial Service Rules, 1969 — Rule 25
High Courts05 Sept 1991Allowed
Narain Lal Vs The State of Rajasthan
Rajasthan High Court · (1991) 2 RLW 220 : (1991) 2 RLW 569 : (1991) 2 WLN 394
Penal Code, 1860 (IPC) — Section 147, 149, 302, 323
High Courts05 Sept 1991Allowed
Hind Construction and Engineering Co. Ltd. Vs Regional Provident Fund Commissioner
Rajasthan High Court · (1995) 3 LLJ 429 : (1991) 2 WLC 430
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)
High Courts04 Sept 1991Allowed
Daluram Meena Vs State of Rajasthan
Rajasthan High Court · (1991) 2 RLW 218 : (1991) 2 WLN 445
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts04 Sept 1991Dismissed
Abdul Sattar Vs Ashok Atraye
Rajasthan High Court · (1991) 2 RLW 509 : (1992) 1 WLC 402 : (1991) WLN 372
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 22
High Courts03 Sept 1991Dismissed
Best and Crompton Engineering India Vs State of Rajasthan and Another
Rajasthan High Court · (1993) 88 STC 189
Constitution of India, 1950 — Article 366(29A)Rajasthan Sales Tax Act, 1954 — Section 5(3)Rajasthan Sales Tax Rules, 1955 — Rule 29(2), 46(2)
High Courts03 Sept 1991Dismissed
Mahesh Kumar Goyal Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) 2 RLW 216 : (1991) 2 WLN 441
Penal Code, 1860 (IPC) — Section 309
High Courts29 Aug 1991Dismissed
Raj. State Electricity Board Vs Manohar Lal
Rajasthan High Court · (1991) 2 RLW 325 : (1992) 1 WLC 275 : (1991) WLN 457
Constitution of India, 1950 — Article 311Electricity (Supply) Act, 1948 — Section 79
High Courts29 Aug 1991Allowed
Ram Deo and Another Vs Geeta Devi and Others
Rajasthan High Court · (1993) ACJ 643 : (1994) 81 CompCas 159
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1939 — Section 110B, 110CC, 2(8), 95(2)
High Courts28 Aug 1991
Keshav Singh and Another Vs Valuation Officer
Rajasthan High Court · (1992) 106 CTR 112 : (1992) 195 ITR 435 : (1993) 66 TAXMAN 563
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269Q
High Courts28 Aug 1991Dismissed
United India Insurance Co. Ltd. Vs Dhali and Others
Rajasthan High Court · (1992) ACJ 1057
Penal Code, 1860 (IPC) — Section 304A
High Courts28 Aug 1991Allowed
Gulab Singh Vs State of Rajasthan
Rajasthan High Court · (1991) WLN 399
Constitution of India, 1950 — Article 14, 16, 39
High Courts28 Aug 1991Dismissed
Choit Ram Vs Ramdeen
Rajasthan High Court · (1991) WLN 241
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(6), 19A
High Courts27 Aug 1991Allowed
All India State Bank of Bikaner and Jaipur Officer Association Vs State Bank of Bikaner and Others
Rajasthan High Court · (1991) 2 WLN 513
Constitution of India, 1950 — Article 14, 16, 226
High Courts26 Aug 1991Partly Allowed
Radhey Shyam Dhobi Vs State of Rajasthan and Others
Rajasthan High Court · (1993) 3 LLJ 937 : (1991) 2 WLC 142
Constitution of India, 1950 — Article 14