High Courts01 Aug 1991Allowed
Vijay Singh Vs Raj. State Transport Corporation and Others
Rajasthan High Court · (1991) WLN 307
COURT ARCHIVE
Rajasthan High Court judgments, 1991
509 judgments · page 9 of 26
High Courts31 Jul 1991Allowed
Inder Kumar Goyal and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1992 Raj 181 : (1992) 1 RLW 206 : (1991) 2 WLC 196
Constitution of India, 1950 — Article 245Motor Vehicles Act, 1939 — Section 123Rajasthan Motor Vehicles Taxation (Amendment) Act, 1989 — Section 4B(3)
High Courts31 Jul 1991
The Indian Aluminium Cables Limited Vs Rajasthan State Electricity Board and Another
Rajasthan High Court · (1992) 1 WLC 268 : (1991) WLN 451
Arbitration Act, 1940 — Section 20, 26, 39, 41Civil Procedure Code, 1908 (CPC) — Section 104, 115, 151, 39
High Courts31 Jul 1991
Nandlal Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 2 WLN 574
Constitution of India, 1950 — Article 14
High Courts30 Jul 1991Allowed
Yashpal Malik and Another Vs State of Rajasthan
Rajasthan High Court · (1991) 2 RLW 499 : (1991) WLN 365
Penal Code, 1860 (IPC) — Section 120B, 161, 420, 477APrevention of Corruption Act, 1988 — Section 5
High Courts30 Jul 1991Allowed
Rambabu Vs State of Rajasthan
Rajasthan High Court · (1991) 2 RLW 201 : (1991) WLN 192
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts30 Jul 1991
Rajasthan State Electricity Board and Another Vs Alfa Alloy Pvt. Ltd.
Rajasthan High Court · (1991) 2 RLW 464 : (1992) 1 WLC 97 : (1991) WLN 510
Constitution of India, 1950 — Article 14Interest Act, 1978 — Section 4
High Courts30 Jul 1991Allowed
Sajid Khan and Others Vs State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 564 : (1991) WLN 311
Criminal Procedure Code, 1973 (CrPC) — Section 155, 158, 313Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 324
High Courts29 Jul 1991
Suraj Prasad Chaturvedi Vs State of Rajasthan
Rajasthan High Court · (1992) 1 WLC 107 : (1991) WLN 516
Constitution of India, 1950 — Article 309, 41
High Courts29 Jul 1991
Vijay Singh Deora Vs The State of Rajasthan and Another
Rajasthan High Court · (1992) 1 WLC 188 : (1991) WLN 469
Constitution of India, 1950 — Article 14, 16, 309
High Courts26 Jul 1991Dismissed
P.N. Dhoot Investment Company Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (1993) 88 STC 25
Constitution of India, 1950 — Article 14, 226Rajasthan Sales Tax Act, 1954 — Section 10(4A), 11(3), 12B, 13, 2Rajasthan Sales Tax Rules, 1955 — Rule 3(1), 30(A)
High Courts26 Jul 1991Allowed
Smt. Veena Danial Vs Sunil Danial
Rajasthan High Court · (1991) 1 RLW 469 : (1991) 2 RLW 457 : (1992) 1 WLC 84 : (1991) 2 WLN 325
Divorce Act, 1869 — Section 10
High Courts26 Jul 1991
Commissioner of Income Tax Vs Swastic Motors
Rajasthan High Court · (1992) 195 ITR 368 : (1992) 64 TAXMAN 555
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 9(1)Income Tax Act, 1961 — Section 256(2)
High Courts26 Jul 1991
Digamber Jain Dharamshala Vs Commissioner of Income Tax
Rajasthan High Court · (1992) 193 ITD 180 : (1992) 193 ITR 180
Income Tax Act, 1961 — Section 256(1), 66
High Courts26 Jul 1991Allowed
Gyan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 2 RLW 583 : (1991) 2 WLN 454
High Courts25 Jul 1991
Manohar Singh Vs State of Rajasthan
Rajasthan High Court · (1991) WLN 310
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Jul 1991
Ajit Singh Choudhary and Vs State of Rajasthan and Others
Rajasthan High Court · (1998) CriLJ 527
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 149, 300, 302, 304
High Courts19 Jul 1991Dismissed
Dhanna Lal Banthia Vs Gaurav Private Ltd.
Rajasthan High Court · (1994) 81 CompCas 881
Companies Act, 1956 — Section 398
High Courts19 Jul 1991Allowed
Venkateshwara Wires (P) Ltd. Vs District Level Committee
Rajasthan High Court · (1991) 1 RLW 352 : (1991) 2 RLW 570 : (1991) 2 WLN 395
High Courts18 Jul 1991Dismissed
Shriram Singh Vs Mohanlal Sukhadia University and Another
Rajasthan High Court · AIR 1992 Raj 148 : (1991) 2 RLW 573 : (1991) 2 WLN 414
Constitution of India, 1950 — Article 226Rajasthan University Ordinances, 2009 — Ordinance 329L