High Courts23 Sept 1991
United India Insurance Co. Ltd. Vs Nenu Devi and Others
Rajasthan High Court · (1992) ACJ 962
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1939 — Section 110D, 92A
COURT ARCHIVE
Rajasthan High Court judgments, 1991
509 judgments · page 6 of 26
High Courts23 Sept 1991
Rajasthan State Road Transport Corporation and Others Vs Kiran Lata and Others
Rajasthan High Court · (1993) ACJ 130
Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 23Hindu Succession Act, 1956 — Section 14
High Courts23 Sept 1991
Khem Raj and Another Vs Mohan Lal
Rajasthan High Court · (1991) 2 WLC 118 : (1991) WLN 306
Succession Act, 1925 — Section 214(b)
High Courts23 Sept 1991
Pramila Gupta Vs Mohan Lal Sukhadiya University and Others
Rajasthan High Court · (1991) 2 RLW 554 : (1992) 1 WLC 44 : (1991) 2 WLN 313
Constitution of India, 1950 — Article 226
High Courts20 Sept 1991
Ratan Kumar Sanghi Vs Ashok Kumar Singhive and Others
Rajasthan High Court · (1992) 1 WLC 244 : (1991) WLN 448
COMPANIES ACT, 1956 — Section 433, 434
High Courts20 Sept 1991Dismissed
Anita Vs Union of India (UOI) and Others
Rajasthan High Court · (1991) WLN 304
Industrial Disputes Act, 1947 — Section 2
High Courts20 Sept 1991Dismissed
Oriental Bank of Commerce Vs Presiding Officer, Central Govt. Industrial Tribunal and Another
Rajasthan High Court · (1994) 2 LLJ 770
Industrial Disputes Act, 1947 — Section 2, 25G, 25H
High Courts20 Sept 1991
Tara Devi and Others Vs Om Prakash and Others
Rajasthan High Court · (1992) 1 ACC 146
High Courts19 Sept 1991Allowed
Omkar Prasad Sharma Vs State of Rajasthan
Rajasthan High Court · (1992) 1 WLC 345 : (1991) WLN 401
Constitution of India, 1950 — Article 166
High Courts19 Sept 1991
Dr. Ganga Vishnu Diwakar Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1992 Raj 171 : (1992) 1 RLW 224 : (1992) 3 WLC 600
Constitution of India, 1950 — Article 226Rajasthan University Act, 1946 — Section 1Rajasthan University Ordinances, 2009 — Ordinance 278E
High Courts19 Sept 1991Allowed
Deva Vs The State of Rajasthan
Rajasthan High Court · (1991) 2 RLW 132 : (1991) WLN 229
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts18 Sept 1991Allowed
Vimla Devi and Others Vs Chaman and Others
Rajasthan High Court · (1992) ACJ 1048
Constitution of India, 1950 — Article 15Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Succession Act, 1956 — Section 14
High Courts18 Sept 1991Allowed
Dr. Amilal Bhat Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) 2 RLW 558 : (1992) 1 WLC 64 : (1991) 2 WLN 317
High Courts17 Sept 1991Allowed
Gajendra Kumar Pareek Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 WLC 259 : (1991) WLN 464
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 17
High Courts16 Sept 1991Allowed
Birdhi Chand Vs Jaipur Development Authority
Rajasthan High Court · (1992) 1 WLC 309 : (1991) WLN 342
High Courts16 Sept 1991Dismissed
Ram Swaroop and Another Vs State of Rajasthan
Rajasthan High Court · (1991) 2 RLW 79 : (1991) 2 WLN 225
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 37, 42, 8
High Courts12 Sept 1991
Akhil Rajasthan Leprosy Workers Association Branch Vs State of Rajasthan and Others
Rajasthan High Court · (1991) 2 RLW 458 : (1991) 2 WLN 326
High Courts12 Sept 1991Allowed
Om Prakash Saini Vs The State of Raj. and Another
Rajasthan High Court · (1991) 2 RLW 223 : (1991) 2 WLN 446
Rajasthan (Recruitment of Dependents of the Government Servant Dying While in Service) Rules, 1975 — Rule 15
High Courts12 Sept 1991
Bhagwan Das and Others Vs Bhanwarlal and Others
Rajasthan High Court · (1992) 1 ACC 189
Motor Vehicles Act, 1939 — Section 95(2)(1)(d)
High Courts11 Sept 1991Allowed
Manohar Lal Sharma Vs University of Udaipur and Another
Rajasthan High Court · (1991) 2 WLN 467
Rajasthan Agriculture University, Bikaner Act, 1987 — Section 35