High Courts30 Oct 1991
Rajasthan Textile Industries Vs Commissioner of Income Tax
Rajasthan High Court · (1992) 196 ITR 598
Income Tax Act, 1961 — Section 256, 271(1)
COURT ARCHIVE
Rajasthan High Court judgments, 1991
509 judgments · page 4 of 26
High Courts30 Oct 1991Allowed
Union of India (UOI) and Others Vs Ram Das Goko Mal and Another
Rajasthan High Court · AIR 1992 Raj 168 : (1991) 2 RLW 134 : (1991) 2 WLN 344
Constitution of India, 1950 — Article 14Financial Regulations — Regulation 233
High Courts30 Oct 1991Dismissed
Sukh Ram Vs State of Rajasthan
Rajasthan High Court · (1992) CriLJ 2483 : (1991) 1 RLW 542 : (1991) 2 RLW 472 : (1992) 1 WLC 203 : (1991) WLN 205
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 379, 380, 460
High Courts29 Oct 1991Allowed
Harish Kumar Nagar Vs The State of Rajasthan and Others
Rajasthan High Court · (1991) 2 WLN 369
High Courts29 Oct 1991Allowed
Chote Lal Jain Vs The State of Rajasthan
Rajasthan High Court · (1992) CriLJ 2620 : (1991) 2 RLW 242 : (1991) WLN 415
Constitution of India, 1950 — Article 21, 32Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 167(2), 173(1), 207Customs Act, 1962 — Section 111, 135
High Courts28 Oct 1991
State Vs Prem Raj
Rajasthan High Court · (1992) 1 WLC 516 : (1991) WLN 259
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Oct 1991Dismissed
Suresh Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 DMC 457 : (1992) 1 WLC 91 : (1991) WLN 499
Constitution of India, 1950 — Article 226
High Courts28 Oct 1991Allowed
Badri Narayan and Another Vs Ram Gopal and Another
Rajasthan High Court · AIR 1992 Raj 136 : (1992) 2 RLW 666 : (1992) 1 WLC 476 : (1991) WLN 253
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts24 Oct 1991Allowed
Modern Steels Vs Union of India (UOI) and Another
Rajasthan High Court · (1991) 2 RLW 504 : (1992) 1 WLC 377 : (1991) WLN 369
High Courts23 Oct 1991
Arvind Kumar Vs State and Others
Rajasthan High Court · (1991) 2 RLW 600 : (1991) 2 WLN 511
High Courts23 Oct 1991Dismissed
Dalpat Raj Bhandari Vs President of India and Others
Rajasthan High Court · AIR 1992 Raj 70 : (1991) 2 RLW 113
Constitution of India, 1950 — Article 226, 74, 75
High Courts23 Oct 1991Allowed
Gordhan Ram @ Goda Ram Vs State of Rajasthan
Rajasthan High Court · (1991) 2 RLW 563 : (1991) 2 WLN 380
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 364, 404
High Courts22 Oct 1991
Agricultural University of Rajasthan Vs Rajendra Singh Rathore and Others
Rajasthan High Court · (1992) 1 WLC 532 : (1991) WLN 264
High Courts22 Oct 1991Allowed
Delhi Cloth and General Mills Co. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (1993) 2 LLJ 1014 : (1992) 1 RLW 228 : (1991) 2 RLW 349
Industrial Disputes Act, 1947 — Section 10
High Courts22 Oct 1991Allowed
Balbir Singh Baijnath Vs Food Corporation of India and Others
Rajasthan High Court · (1991) 2 WLN 456
Arbitration Act, 1940 — Section 12, 33, 5
High Courts22 Oct 1991
Kishan Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1991) WLN 231
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302, 304, 324, 34
High Courts22 Oct 1991Dismissed
Ramji Lal Chiranji Lal Vs Ram Charan and Others
Rajasthan High Court · (1992) 1 WLC 448 : (1991) WLN 248
Civil Procedure Code, 1908 (CPC) — Section 148A
High Courts21 Oct 1991Allowed
Suresh Kumar Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) 2 RLW 139 : (1991) 2 WLN 364
High Courts11 Oct 1991Allowed
Shokat Ali Vs State of Rajasthan
Rajasthan High Court · (1992) CriLJ 1335 : (1991) 1 RLW 537 : (1991) 2 RLW 235 : (1991) 2 WLN 398
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Juvenile Justice Act, 1986 — Section 18, 2, 20, 21, 23Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 8