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Rajasthan High Court judgments, 2014

1,995 judgments · page 94 of 100

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High Courts17 Jan 2014

Sardar Singh Vs Punjab National Bank and Others

Rajasthan High Court · (2014) 01 RAJ CK 0012

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High Courts16 Jan 2014Dismissed

Sanwal Ram Vs Rajasthan State Road Transport Corporation

Rajasthan High Court · (2014) LabIC 2206

Constitution of India, 1950 — Article 227
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High Courts16 Jan 2014Disposed Off

Rajesh Singh Vs State of Rajasthan

Rajasthan High Court · (2015) 1 CDR 459 : (2014) LabIC 2371 : (2014) 2 RLW 1585

Constitution of India, 1950 — Article 14, 141, 15, 15, 15(1)
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High Courts16 Jan 2014Dismissed

Chhagan Lal and Others Vs Jitu and Another

Rajasthan High Court · (2014) 2 WLN 354

Civil Procedure Code, 1908 (CPC) - Section 100
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High Courts16 Jan 2014Dismissed

Pravin Kumar Rai Vs The Secretary,RPSC

Rajasthan High Court · (2014) 3 WLN 252

Constitution of India, 1950 — Article 14, 16
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High Courts16 Jan 2014

Sanjeev Bhardwaj Vs Rent Tribunal

Rajasthan High Court · (2014) 3 WLN 286

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High Courts16 Jan 2014Disposed Off

Dhanpal Singh Vs Addl. District Judge (Fast Track)

Rajasthan High Court · (2014) 2 WLN 284

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 227
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High Courts16 Jan 2014Partly Allowed

Union of India and Others Vs Sgt. S.S. Rathore and Another

Rajasthan High Court · (2014) 01 RAJ CK 0151

Air Force Act, 1950 — Section 82Armed Forces Tribunals Act, 2007 — Section 3(o), 3(o)(iv)Limitation Act, 1963 — Section 5
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High Courts16 Jan 2014Dismissed

Devendra Kaur Vs State of Rajasthan

Rajasthan High Court · (2014) 3 WLN 393

Rajasthan Panchayati Raj Act, 1994 — Section 97
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High Courts16 Jan 2014

National Insurance Company Ltd. Vs Badam Devi and Others

Rajasthan High Court · (2014) 01 RAJ CK 0047

Employees Compensation Act, 1923 — Section 3(1), 30, 4A(3)
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High Courts16 Jan 2014

National Engineering Industries Limited Vs The Chief Electrical Inspector and Others

Rajasthan High Court · (2014) 01 RAJ CK 0045

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High Courts16 Jan 2014

LIC of India and Others Vs Om Prakash

Rajasthan High Court · (2014) 01 RAJ CK 0022

Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 311, 311(2)
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High Courts16 Jan 2014

Surajmal and Others Vs The Revenue Board and Others

Rajasthan High Court · (2014) 01 RAJ CK 0017

Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2)
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High Courts16 Jan 2014

Johari Lal and Others Vs National Insurance Company Ltd. and Others

Rajasthan High Court · (2014) 01 RAJ CK 0016

Motor Vehicles Act, 1988 — Section 133, 140, 166, 173
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High Courts16 Jan 2014

Hari Prasad Vs State of Rajasthan

Rajasthan High Court · (2014) 01 RAJ CK 0014

Criminal Procedure Code, 1973 (CrPC) — Section 122, 427, 427(1), 427(2), 427{2}Penal Code, 1860 (IPC) — Section 57
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High Courts15 Jan 2014Dismissed

Kumari Vinita Sharma Vs Union of India and Others

Rajasthan High Court · (2014) 01 RAJ CK 0209

Constitution of India, 1950 - Article 14Hindu Adoptions and Maintenance Act, 1956 - Section 10 10(4) 16 4
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High Courts15 Jan 2014Dismissed

Radhakrishna Vs Dwarka Prasad and Others

Rajasthan High Court · (2014) 01 RAJ CK 0207

Motor Vehicles Act, 1988 - Section 2
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High Courts15 Jan 2014Dismissed

State of Rajasthan Vs Vaman Narain Ghiya and Another

Rajasthan High Court · (2014) 01 RAJ CK 0193

Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 379 401 410 411 412
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High Courts15 Jan 2014Allowed

Moolchand Harijan Vs State of Rajasthan

Rajasthan High Court · (2014) 3 WLN 280

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High Courts15 Jan 2014Disposed Off

Mahesh Kumar Vs State of Rajasthan

Rajasthan High Court · (2014) 3 WLN 289

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