High Courts07 Jan 2014Dismissed
Prem Chand Naval Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 01 RAJ CK 0114
COURT ARCHIVE
Rajasthan High Court judgments, 2014
1,995 judgments · page 98 of 100
High Courts07 Jan 2014Dismissed
Sukhlal Vs State
Rajasthan High Court · (2014) 2 RLW 1468
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(5), 3(5)
High Courts07 Jan 2014
Manohar Singh Vs Union of India and Others
Rajasthan High Court · (2014) 1 WLN 481
Army Act, 1950 - Section 125 164(2) 164(2)Border Security Force Act, 1968 - Section 117 117(2) 87Constitution of India, 1950 - Article 136 14 16 21 226
High Courts07 Jan 2014Partly Allowed
Smt. Vimla and Others Vs Shri Kalu @ Kantilal and Others
Rajasthan High Court · (2015) 1 ACC 661 : (2015) ACJ 28 : (2014) 1 CDR 177
Motor Vehicles Act, 1988 — Section 2(21)
High Courts06 Jan 2014
Vijay Solvex Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2014) 266 CTR 113 : (2014) 3 ITR 382
Income Tax Act, 1961 — Section 10B, 260A, 263, 32, 32(1)
High Courts06 Jan 2014Partly Allowed
Superintendent of Post Offices Vs Industrial Disputes Tribunal
Rajasthan High Court · (2014) 2 LLJ 671 : (2014) LLR 574
High Courts06 Jan 2014Dismissed
Budhi Prakash Sharma and Others Vs Bhenra Ram and Another
Rajasthan High Court · (2014) 01 RAJ CK 0196
High Courts06 Jan 2014
Ramnivas Raiger Vs The Rajasthan Public Service Commission
Rajasthan High Court · (2014) LabIC 2088
High Courts06 Jan 2014Dismissed
Mother Teresa Mahila Teachers Training College Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 01 RAJ CK 0162
Constitution of India, 1950 - Article 226(3)
High Courts06 Jan 2014Disposed Off
Harendra Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2014) 01 RAJ CK 0161
High Courts06 Jan 2014Disposed Off
Ranjeet Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 287
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts06 Jan 2014
Commissioner of Income Tax Vs Jaipur Vidyut Vitran Nigam Ltd.
Rajasthan High Court · (2014) 265 CTR 62 : (2014) 363 ITR 307
Income Tax Act, 1961 - Section 139 260A 36(1)(va) 43B
High Courts06 Jan 2014
Commissioner of Income Tax Vs State Bank of Bikaner and Jaipur
Rajasthan High Court · (2014) 265 CTR 471 : (2014) 363 ITR 70
Income Tax Act, 1961 — Section 139, 139(1), 143(3), 154, 2
High Courts06 Jan 2014Allowed
Vijay Pareek Vs State of Rajasthan
Rajasthan High Court · (2014) 3 CDR 1380 : (2014) LabIC 1770 : (2014) 3 RLW 2134
Constitution of India, 1950 — Article 136, 14, 16, 309
High Courts06 Jan 2014Allowed
Hardevaram Vs State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 94
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120-B, 419, 420, 467, 468
High Courts06 Jan 2014Dismissed
Smt. Chail Kanwar and Others Vs Smt. Swaroop Kanwar
Rajasthan High Court · AIR 2014 Raj 36 : (2015) 1 CDR 119
High Courts06 Jan 2014Partly Allowed
Radhey Shyam Pareek Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 2 CDR 579
Ancient Monuments and Archaeological Sites and Remains Act, 1958 - Section 18 38Constitution of India, 1950 - Article 14 19(1)(g)
High Courts06 Jan 2014Disposed Off
Oswal Finlease Private Limited Vs State of Rajasthan
Rajasthan High Court · (2014) ALLMR(Cri) 365 : (2015) 3 BC 12 : (2014) 3 RCR(Civil) 805 : (2014) 3 RCR(Criminal) 471
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Jan 2014Dismissed
Chandra Prakash Vs Amba Lal
Rajasthan High Court · (2014) 2 WLN 343
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)Rajasthan Land Revenue Act, 1956 — Section 90BRajasthan Tenancy Act, 1955 — Section 207
High Courts06 Jan 2014Dismissed
Jansi Ram Vs Vinod Kumar and Others
Rajasthan High Court · (2014) 2 ACC 743
Motor Vehicles Act, 1988 - Section 133