High Courts10 Dec 2014Dismissed
Hari Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0105
Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Rajasthan High Court judgments, 2014
1,995 judgments · page 5 of 100
High Courts10 Dec 2014Disposed off
Krishan Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 147 FLR 976 : (2015) 2 LLJ 309 : (2015) 3 LLN 269
High Courts10 Dec 2014
Ram Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 209
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 437AEvidence Act, 1872 — Section 24, 25, 26, 30Penal Code, 1860 (IPC) — Section 149, 201, 302
High Courts10 Dec 2014
Chittari Agricare Pvt. Ltd. Vs State of Rajasthan
Rajasthan High Court · (2015) 1 RCR(Criminal) 929
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts10 Dec 2014
Sanjev Hiremath Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 200
Cable Television Networks (Regulation) Act, 1995 — Section 16, 5Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 203, 204
High Courts10 Dec 2014
State of Rajasthan Vs Ashok Kumar Contractor
Rajasthan High Court · (2014) 12 RAJ CK 0068
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 37
High Courts10 Dec 2014
Prayagchand Vs The State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0067
Constitution of India, 1950 — Article 226, 227Rajasthan Tenancy Act, 1955 — Section 14, 17, 188, 5(43), 88
High Courts10 Dec 2014
Dinesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 320, 406, 420, 467, 468
High Courts10 Dec 2014
Amra Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 198
Rajasthan Land Revenue Act, 1956 — Section 75, 75(1)(b)
High Courts10 Dec 2014
Manohar Lal Bagani Vs Leela and Others
Rajasthan High Court · (2015) 1 CDR 488 : (2015) 2 RCR(Rent) 105 : (2015) 3 RLW 2426
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Dec 2014
Commissioner of Income Tax Vs Vijay Solvex Ltd.
Rajasthan High Court · (2015) 274 CTR 384
Income Tax Act, 1961 — Section 260A, 36(1)(iii), 40(b)(iv)
High Courts10 Dec 2014
Alpha Laboratories and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 497
Drugs and Cosmetics Act, 1940 — Section 16(1)(a), 18(a)(1), 18A(vi), 18B, 22(1)(cca)
High Courts09 Dec 2014
Shayer Kanwar Vs Food Corp. of India
Rajasthan High Court · (2014) 12 RAJ CK 0209
High Courts09 Dec 2014
Bhanwari Devi Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (2015) 2 WLN 339
Constitution of India, 1950 — Article 226
High Courts09 Dec 2014
Mittal Udhyog Vs Jodhpur Vidhyut Vitran Nigam Limited
Rajasthan High Court · (2015) 2 WLN 172
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 43, 44, 45, 46, 47
High Courts09 Dec 2014
Vidhya Devi Vs State
Rajasthan High Court · (2015) CriLJ 809
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts09 Dec 2014
Vijay Kumar Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0158
Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 320 482Penal Code, 1860 (IPC) - Section 406 498-A
High Courts09 Dec 2014
State of Rajasthan Vs Satish Kumar
Rajasthan High Court · (2014) 12 RAJ CK 0157