High Courts09 Dec 2014Allowed
Shri Manmohan Corporation Vs Sheela Sharma
Rajasthan High Court · (2015) 3 CDR 1197 : (2015) 1 RCR(Rent) 638 : (2015) 2 RLW 1411
Limitation Act, 1963 - Section 5
COURT ARCHIVE
Rajasthan High Court judgments, 2014
1,995 judgments · page 6 of 100
High Courts09 Dec 2014Partly Allowed
Ramesh Chandra Vs State of Raj.
Rajasthan High Court · (2015) 2 RLW 1227
Penal Code, 1860 (IPC) - Section 302, 304, 307, 324
High Courts09 Dec 2014Dismissed
Ram Pathya Granthagar Samiti and Others Vs Basant Kumar and Others
Rajasthan High Court · (2015) 3 CDR 1238 : (2015) 2 RLW 1625
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts09 Dec 2014
Sulkhan Singh Vs Jagmohan Singh
Rajasthan High Court · (2015) 2 CDR 799 : (2015) 2 RLW 1620
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, Order 22 Rule 4(2), Order 9 Rule 7, 151Constitution of India, 1950 — Article 226, 227
High Courts09 Dec 2014
Mathura Das Vs Block H Sahakari Upbhokta Bhandar
Rajasthan High Court · (2014) 12 RAJ CK 0070
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts09 Dec 2014
Kumari Sarvesh Vs Registrar, University of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0069
High Courts09 Dec 2014
Ganesh Mandir Cinema Vs Jaipur Vidyut Vitran Nigam Limited and Others
Rajasthan High Court · (2015) 1 WLN 328
Electricity Act, 2003 — Section 126
High Courts09 Dec 2014
Puna Ram Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 385
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 380, 457
High Courts09 Dec 2014
Mahadev and Others Vs State and Others
Rajasthan High Court · (2015) 1 CDR 416 : (2015) 4 RLW 3336
Land Acquisition Act, 1894 — Section 18, 31
High Courts09 Dec 2014
Rafiq Khokhar Vs Regional Passport Officer
Rajasthan High Court · (2015) 1 WLN 460
High Courts09 Dec 2014
Narayan Singh and Others Vs Gheesu Singh
Rajasthan High Court · AIR 2015 Raj 44 : (2015) 3 WLN 293
High Courts09 Dec 2014Dismissed
Madan Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 3 CCR 407 : (2015) 4 RLW 2885
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 344 346 363 368 376(2(g)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xii) 3(2)(v) 4 6
High Courts08 Dec 2014
Panna Lal Patel Vs State of Rajasthan
Rajasthan High Court · (2015) 2 CDR 774 : (2015) 2 RLW 1795
High Courts08 Dec 2014
Dharmendra Kumar Bhoi Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0170
High Courts08 Dec 2014
Ratan Devi Vs Gawra Devi
Rajasthan High Court · AIR 2015 Raj 29
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18Constitution of India, 1950 — Article 17(iii), 226, 227Court Fees Act, 1870 — Section 10, 7(iv)(c), 7(v)
High Courts08 Dec 2014
Hari Ram Vs Board of Revenue
Rajasthan High Court · (2015) 3 WLN 435
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Constitution of India, 1950 — Article 226, 227Rajasthan Tenancy Act, 1955 — Section 224
High Courts08 Dec 2014
Manju Choudhary Vs State of Rajasthan
Rajasthan High Court · (2015) 3 RLW 2418
High Courts08 Dec 2014
Sunder Lal Vs Mohan Lal
Rajasthan High Court · (2015) 1 WLN 226
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Dec 2014
Vivek Sharma Vs The Union of India
Rajasthan High Court · (2015) 2 CDR 1010 : (2015) 2 RLW 1614
High Courts08 Dec 2014
Life Insurance Corporation of India Vs State of Raj.
Rajasthan High Court · (2014) 12 RAJ CK 0146
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), Order 6 Rule 17Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 115