High Courts05 Dec 2014
Kishan Lal and Others Vs Santosh and Others
Rajasthan High Court · (2015) 1 WLN 342
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
COURT ARCHIVE
Rajasthan High Court judgments, 2014
1,995 judgments · page 8 of 100
High Courts05 Dec 2014
Hari Ram Vs Vishnu Swaroop and Others
Rajasthan High Court · (2015) 1 WLN 366
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6, Order 18 Rule 17
High Courts05 Dec 2014
Hari Singh Jakhad and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 420
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts05 Dec 2014
Manju Sharma Vs Devendra Singh and Others
Rajasthan High Court · (2015) 1 WLN 440
High Courts05 Dec 2014
Banshi Lal Bhahada Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 615
High Courts05 Dec 2014
Vidhya Kumar Jain and Others Vs Additional District Judge No. 2, Ajmer and Others
Rajasthan High Court · (2015) 1 WLN 416
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts05 Dec 2014
Ramswaroop Sharma Vs The Judge, Labour Court No. 2 and Others
Rajasthan High Court · (2015) 2 CDR 662
Limitation Act, 1963 — Section 5
High Courts05 Dec 2014Disposed off
Ashok Swami Vs State of Rajasthan
Rajasthan High Court · (2015) 3 CDR 1137
High Courts04 Dec 2014
Satpal Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 282
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 Dec 2014
Kulwant Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0185
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 430
High Courts04 Dec 2014
Mahendra Singh Vs Dhirender Singh
Rajasthan High Court · (2014) 12 RAJ CK 0178
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 3, 151Constitution of India, 1950 — Article 226, 227Registration Act, 1908 — Section 17, 17(1)(b), 49
High Courts04 Dec 2014
Bismillah Vs Rajasthan Rajya Vidhyut Prasaran Nigam Ltd.
Rajasthan High Court · (2014) 12 RAJ CK 0163
High Courts04 Dec 2014
Dhyan Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 254
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Dec 2014
Varun Arora Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 498A, 498A
High Courts04 Dec 2014
Kartar Singh Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 954
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 30, 300, 302, 304, 307
High Courts04 Dec 2014
Jagdish Kapoor Vs Mohan Singh
Rajasthan High Court · (2015) 2 RLW 1408
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 77
High Courts04 Dec 2014Partly Allowed
Bhagu Ram Vs Board of Revenue and Others
Rajasthan High Court · (2015) 2 WLN 355
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10 — Hindu Adoptions and Maintenance Act, 1956 - Section 16
High Courts04 Dec 2014
Dev Karan Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 771
Penal Code, 1860 (IPC) — Section 302, 452
High Courts04 Dec 2014
Atul Kachhal Vs Hem Raj and Others
Rajasthan High Court · (2015) 1 WLN 236
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 1, Order 8 Rule 1A(3)Constitution of India, 1950 — Article 226(3)
High Courts04 Dec 2014
Ashish Singhal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) CriLJ 2243 : (2015) 3 Crimes 612 : (2015) 4 RCR(Criminal) 89 : (2015) 1 RLW 495
Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 — Section 17, 17(4)(c), 28