High Courts04 Dec 2014
Sheela Devi Vs Abha Mishra and Others
Rajasthan High Court · (2015) 1 WLN 453
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
COURT ARCHIVE
Rajasthan High Court judgments, 2014
1,995 judgments · page 9 of 100
High Courts04 Dec 2014
Sandeep Vs Rajasthan State Road Transport Corp. and Others
Rajasthan High Court · (2015) 2 CDR 710
High Courts04 Dec 2014
Rajendra Prasad Vs Janki Devi
Rajasthan High Court · (2015) 1 WLN 395
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12
High Courts04 Dec 2014
Daya Kumari Mahor Vs Indian Oil Corporation Ltd. and Others
Rajasthan High Court · (2015) 2 CDR 591
High Courts04 Dec 2014
Trilok Chand Vs Ghashi Ram and Others
Rajasthan High Court · (2015) 2 WLN 26
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts03 Dec 2014
Pooran Singh Vs Bhoor Singh
Rajasthan High Court · (2014) 12 RAJ CK 0193
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166, 173(1)
High Courts03 Dec 2014
Jai Kumar Vs Hanuman
Rajasthan High Court · AIR 2015 Raj 24 : (2015) 2 WLN 362
Rajasthan Stamp Act, 1998 — Section 20, 37, 39, 42Registration Act, 1908 — Section 17(1)(g), 32, 33, 49
High Courts03 Dec 2014
Bharti Yadav Vs Sarvepalli Radhakrishanan
Rajasthan High Court · (2014) 12 RAJ CK 0156
High Courts03 Dec 2014
Pepi Devi Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0154
Criminal Procedure Code, 1973 (CrPC) - Section 313 372Penal Code, 1860 (IPC) - Section 148 149 302 34 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts03 Dec 2014Dismissed
Secretary, Jaipur Zila Krida Parishad Vs Chanda Devi and Others
Rajasthan High Court · (2015) 2 CDR 843
High Courts03 Dec 2014
Laxmi Narain Meena Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 467
Rajasthan Panchayati Raj Act, 1994 — Section 38(1)(b), 38(3), 39
High Courts03 Dec 2014
Ram Niwas Saini Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 449
High Courts03 Dec 2014
Abdul Jabbar Vs Betul Bibi and Others
Rajasthan High Court · (2015) 1 WLN 442
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts03 Dec 2014
Anita Meena and Others Vs Beena Mundra
Rajasthan High Court · (2015) 1 WLN 302
High Courts03 Dec 2014
Bhanwarlal and Others Vs State and Others
Rajasthan High Court · (2015) 1 WLN 412
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Rajasthan Land Revenue Act, 1956 — Section 91
High Courts03 Dec 2014
Commr. of C. Ex., Jaipur-I Vs Welcure Drugs & Pharmaceutical Ltd.
Rajasthan High Court · (2015) 2 CDR 697 : (2015) 317 ELT 436
Central Excises and Salt Act, 1944 — Section 35G
High Courts03 Dec 2014
Jaipur Zila Sahakari Bhoomi Vikas Bank Limited Vs Judge, Labour Court (First) and Others
Rajasthan High Court · (2015) 2 CDR 674
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts03 Dec 2014
Mool Chand Mishra Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 709
High Courts03 Dec 2014
Neetu Sharma and Others Vs State and Others
Rajasthan High Court · (2015) 1 WLN 479