High Courts08 Dec 2014
Mahesh Kumar P.S. Vs State of Raj.
Rajasthan High Court · (2014) 12 RAJ CK 0144
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 2014
1,995 judgments · page 7 of 100
High Courts08 Dec 2014
Chandanmal Srivastava Vs Mansingh
Rajasthan High Court · (2015) 1 CDR 1 : (2015) 1 WLN 166
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Dec 2014
Shrawan Nath Vs The State of Rajasthan
Rajasthan High Court · (2015) CriLJ 1046
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 341
High Courts08 Dec 2014
Achaldas Hemraj Vs Cheetarmal
Rajasthan High Court · (2014) 12 RAJ CK 0074
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Dec 2014
Shankar Lal Chaurasiya Vs Mohan Lal
Rajasthan High Court · (2015) 1 RCR(Rent) 255
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Constitution of India, 1950 — Article 227
High Courts05 Dec 2014
Ashok Jeengar Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0205
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 320, 406, 498A
High Courts05 Dec 2014
Narayan Singh Vs Agricultural University Jodhpur
Rajasthan High Court · (2014) 12 RAJ CK 0204
Constitution of India, 1950 — Article 226
High Courts05 Dec 2014
Shivkaran Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts05 Dec 2014
Jale Khan Vs Nemichand and Co.
Rajasthan High Court · AIR 2015 Raj 39
Partnership Act, 1932 — Section 63, 69(2), 69(3)
High Courts05 Dec 2014
State of Rajasthan Vs Hari Singh
Rajasthan High Court · AIR 2015 Raj 21 : (2015) 1 CDR 429 : (2015) 4 RLW 3049 : (2015) 4 WLN 182
High Courts05 Dec 2014
Sham Kumari Wali Vs JDA
Rajasthan High Court · (2015) 1 WLN 230
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151
High Courts05 Dec 2014
Bhuvaneshwar Sharma Vs Girnarsoft Automobiles Pvt. Ltd.
Rajasthan High Court · (2014) 12 RAJ CK 0153
Arbitration and Conciliation Act, 1996 — Section 11, 12, 13Constitution of India, 1950 — Article 226
High Courts05 Dec 2014
Capricorn Life Style Pvt. Ltd. Vs Sunil Kumar
Rajasthan High Court · (2015) 1 CDR 172
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 7Constitution of India, 1950 — Article 226, 227
High Courts05 Dec 2014Dismissed
Rajeev Parashar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 1009 : (2015) 2 WLN 265
High Courts05 Dec 2014
Rashid Khan Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 323
High Courts05 Dec 2014Dismissed
Range Forest Extension Officer, Thanagazi and Others Vs Bhawani Shankar Sharma and Others
Rajasthan High Court · (2015) 2 CDR 1020
High Courts05 Dec 2014Allowed
Sriram Tiwari and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 999
High Courts05 Dec 2014
Gopal Regar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 206
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts05 Dec 2014
Udmi Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 195
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12