High Courts11 Dec 2014
Mushe Khan Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0160
Constitution of India, 1950 — Article 243E, 243K, 243ORajasthan Panchayati Raj Act, 1994 — Section 117
COURT ARCHIVE
Rajasthan High Court judgments, 2014
1,995 judgments · page 4 of 100
High Courts11 Dec 2014
Bhuri Devi Vs Kanhaiya Lal
Rajasthan High Court · (2014) 12 RAJ CK 0149
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), 104
High Courts11 Dec 2014
Tanushree Logistics Pvt. Ltd. and Others Vs Union of India and Others
Rajasthan High Court · (2015) 52 GST 546 : (2015) 38 STR 951
Central Excises and Salt Act, 1944 - Section 14 — Constitution of India, 1950 - Article 226 — Finance Act, 1994 - Section 65, 66E(f), 73(1), 75, 77
High Courts11 Dec 2014Allowed
Krishna Kumar and Others Vs The Additional District Collector and Others
Rajasthan High Court · (2014) 12 RAJ CK 0111
Constitution of India, 1950 - Article 226 — Rajasthan Panchayati Raj Act, 1994 - Section 97
High Courts11 Dec 2014Partly Allowed
Kesar Deo Vs State of Rajasthan
Rajasthan High Court · (2015) 2 RLW 1244
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401 — Penal Code, 1860 (IPC) - Section 279, 302, 304A, 337
High Courts11 Dec 2014
Kushal Das Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 269
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 360, 397, 401Probation of Offenders Act, 1958 — Section 6
High Courts11 Dec 2014
Mamtesh Vs Ranjana and Others
Rajasthan High Court · (2015) 1 WLN 394
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 9
High Courts11 Dec 2014
Bhanwari Devi Vs Superintending Engineer, Sikar Circle and Others
Rajasthan High Court · (2015) 1 WLN 387
Electricity Act, 2003 — Section 164, 67Telegraph Act, 1885 — Section 10, 10(d), 16
High Courts11 Dec 2014Disposed off
Rajendra Singh Vs Samrath Mal and Others
Rajasthan High Court · (2015) 1 WLN 162
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 11 Rule 14, Order 8 Rule 2Constitution of India, 1950 - Article 226 227
High Courts10 Dec 2014
Shantilal Vs State of Rajasthan
Rajasthan High Court · (2015) 4 CDR 2062 : (2015) LabIC 872
High Courts10 Dec 2014
Kanchan Kumari Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 320, 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts10 Dec 2014
Ummed Dan Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 354, 427, 451
High Courts10 Dec 2014
Young Blood Yuva Samiti Vs The State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0195
Constitution of India, 1950 — Article 21
High Courts10 Dec 2014
Asha Vs Branch Manager, State Bank of Bikaner and Jaipur
Rajasthan High Court · (2014) 12 RAJ CK 0161
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Limitation Act, 1963 — Section 5Succession Act, 1925 — Section 372, 384
High Courts10 Dec 2014
Laxmi Narayan Vs Ram Kishan
Rajasthan High Court · AIR 2015 Raj 46 : (2015) 1 RCR(Rent) 310
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 109, 8
High Courts10 Dec 2014
Trupti Rani Vs Dwarika Nath Sathpathy
Rajasthan High Court · (2014) 12 RAJ CK 0131
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 10, 13(1)(i)
High Courts10 Dec 2014Dismissed
Dharm Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 12 RAJ CK 0117
Criminal Procedure Code, 1973 (CrPC) - Section 439(4) — Penal Code, 1860 (IPC) - Section 148, 149, 302, 307, 323
High Courts10 Dec 2014Disposed off
Guddu Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0114
Penal Code, 1860 (IPC) - Section 300, 302, 304 — Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(V)
High Courts10 Dec 2014Disposed off
Chhanga Ram Gurjar Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0107
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482 — Rajasthan Forest Act, 1953 - Section 41, 42