High Courts12 May 1976Dismissed

State of Rajasthan Vs Ramnarayan Upadhaya

Rajasthan High Court · (1976) RLW 287 : (1976) WLN 234

Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133, 134Criminal Procedure Code, 1973 (CrPC) — Section 107, 397, 457, 482
High Courts07 May 1976Allowed

Pukhraj Vs Mishrimal

Rajasthan High Court · (1976) RLW 243 : (1976) WLN 251

Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 74Foreign Exchange Regulation Act, 1973 — Section 2
High Courts06 May 1976Dismissed

Badri Das Vs The State of Rajasthan

Rajasthan High Court · (1976) RLW 234 : (1976) WLN 218

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 484Penal Code, 1860 (IPC) — Section 299, 302, 304, 324
High Courts05 May 1976

State Vs Shankariya

Rajasthan High Court · (1977) CriLJ 684 : (1976) RLW 275 : (1976) 9 WLN 258

Criminal Procedure Code, 1973 (CrPC) — Section 114, 133, 164, 311, 342Evidence Act, 1872 — Section 45Identification of Prisoners Act, 1920 — Section 5
High Courts04 May 1976

Kanhiya Vs State of Rajasthan

Rajasthan High Court · (1976) CriLJ 1652 : (1976) RLW 251

Criminal Procedure Code, 1973 (CrPC) — Section 46Evidence Act, 1872 — Section 26, 27Penal Code, 1860 (IPC) — Section 302, 379, 411
High Courts22 Apr 1976Partly Allowed

Nathulal and Others Vs Union of India (UOI) and Others

Rajasthan High Court · AIR 1976 Raj 202 : (1976) RLW 315 : (1976) 9 WLN 238

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 68D(1), 68D(2), 68D(3)Rajasthan State Road Transport Services (Development) Rules, 1965 — Rule 6(4)