High Courts12 Jan 2016Disposed Off
Commissioner of Income Tax Vs M/s. Garment Crafts
Rajasthan High Court · (2016) 3 WLC 417
Income Tax Act, 1961 — Section 80HHC(3), 80IB
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 83 of 88
High Courts12 Jan 2016Disposed off
Kishori Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2016) 1 RajCriC 322
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 300, Section 302, Section 304, Section 307, Section 323, Section 324, Section 34
High Courts12 Jan 2016Disposed Off
Hatim Ali Vs Smt. Barkati Bai and Others
Rajasthan High Court · (2016) AIRCC 958 : (2016) 2 DNJ 644 : (2016) 2 RCRRent 8 : (2016) 3 RLW 1934 : (2016) 2 WLC 469
Rajasthan Rent Control Act, 2001 - Section 9
High Courts12 Jan 2016Dismissed
Ravindra Singh Bhati Vs State of Rajasthan & ors.
Rajasthan High Court · (2016) 2 WLN 114
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2
High Courts12 Jan 2016Dismissed
Rajasthan Urban Co-operative Bank Ltd. and Others Vs Ajay Kumar Katewa and Others
Rajasthan High Court · (2016) 2 DNJ 510 : (2016) 4 RLW 3242 : (2016) 1 RSJ 332 : (2016) 2 WLC 787 : (2016) 2 WLN 24
Constitution of India, 1950 - Article 12
High Courts12 Jan 2016Dismissed
Yogesh Vs Sohanlal Mareja
Rajasthan High Court · (2016) 3 WLN 412
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 8
High Courts12 Jan 2016Allowed
Narayanlal Vs Smt. Mali Devi
Rajasthan High Court · (2016) 2 DNJ 588
Constitution of India, 1950 — Article 227
High Courts12 Jan 2016Allowed
Ramchandra and Others Vs Phoola Ram and Others
Rajasthan High Court · (2016) 2 DNJ 540
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts12 Jan 2016Dismissed
LR of Laxman Singh Vs Smt. Suraj Kanwar and Others
Rajasthan High Court · (2016) 2 DNJ 525
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts12 Jan 2016Allowed
Banshi Lal Vs The State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 688 : (2016) 1 RajCriC 390
Criminal Procedure Code, 1973 (CrPC) — Section 452
High Courts12 Jan 2016Dismissed
R.P. Bhatnagar Vs Union of India and Others
Rajasthan High Court · (2016) 01 RAJ CK 0067
High Courts12 Jan 2016Disposed off
Shri Ganesh College of Education Vs National Council for Teacher Education and Others
Rajasthan High Court · (2016) 01 RAJ CK 0063
High Courts12 Jan 2016Allowed
Shiv Charan Lal Jonwal Vs Hindustan/Sambhar Salt Limited
Rajasthan High Court · (2016) 01 RAJ CK 0033
High Courts12 Jan 2016Disposed Off
Commissioner of Income Tax Vs Garment Crafts and Others
Rajasthan High Court · (2016) 01 RAJ CK 0032
Constitution of India, 1950 - Article 141Customs Act, 1962 - Section 75Income Tax Act, 1961 - Section 145 (3), Section 145(3), Section 28, Section 80-HH, Section 80HHC, Section 80-HHC, Section 80HHC(3), Section 80-I, Section 80-IA, S
High Courts12 Jan 2016Disposed off
Ajit Kumar Jain and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 01 RAJ CK 0026
High Courts12 Jan 2016Dismissed
Deepika Chundawat Vs Rajasthan Public Service Commission and Another
Rajasthan High Court · (2016) WLCRajUC 432
Constitution of India, 1950 — Article 226Rajasthan Forest Service Rules, 1962 — Rule 24, 25
High Courts12 Jan 2016Allowed
Smt. Lalita Chohla Vs Rohit Samaria
Rajasthan High Court · (2016) 1 DNJ 315
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts11 Jan 2016Disposed Off
LRs. of Gomad Ram and Others - Petitioners @HASH LRs. of Ganga Dutt
Rajasthan High Court · (2016) AIRCC 3345 : (2016) 2 RCRRent 571 : (2017) 1 RentLR 132
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 - Section 13(1)
High Courts11 Jan 2016Dismissed
Heeralal Vs Vikas Tak
Rajasthan High Court · (2016) 2 CivCC 837 : (2016) 1 WLCRajUC 443
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a), 10
High Courts11 Jan 2016Disposed off
Smt. Sunita Verma Vs Anil Marwal
Rajasthan High Court · (2016) 2 DNJ 544
Hindu Marriage Act, 1955 — Section 25, 27