High Courts15 Dec 2016Dismissed
Prem Singh Vs Hari Singh
Rajasthan High Court · (2017) 1 WLCRajUC 259
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 151
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 3 of 88
High Courts15 Dec 2016Allowed
Santosh Madan Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 227
Constitution of India, 1950 - Article 226
High Courts15 Dec 2016Allowed
The Rajasthan State Social Welfare Advisory Board Vs Saroj Arora
Rajasthan High Court · (2017) 1 WLCRajUC 215
Constitution of India, 1950 - Article 226
High Courts15 Dec 2016Dismissed
The Urban Improvement Trust Vs Roshan Lal Nagda
Rajasthan High Court · (2017) 1 WLCRajUC 219
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts15 Dec 2016Dismissed
Aamin Vs Sugra
Rajasthan High Court · (2017) 1 WLCRajUC 243
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts14 Dec 2016Dismissed
State of Rajasthan Vs M/s. Mani Ram Bishnoi
Rajasthan High Court · (2017) 1 WLCRajUC 87
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Limitation Act, 1963 - Section 5
High Courts14 Dec 2016Allowed
Dr. Amit Gulati Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 1 : (2017) 1 DMC 685
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 2, Section 4, Section 498A
High Courts14 Dec 2016Allowed
Smt. Payal Vs Jitendra
Rajasthan High Court · (2017) 1 DNJ 13
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts14 Dec 2016Disposed off
Sharif Khan Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLN 177
Rajasthan Colonisation (Allotment and Sale of Government Land in Indira Gandhi Canal Colony Area) Rules, 1975 - Rule 23Rajasthan Colonisation( General Colony) Conditions, 1955 - Rule 3
High Courts14 Dec 2016Disposed Off
Amarjeet Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 229
Constitution of India, 1950 - Article 226
High Courts14 Dec 2016Allowed
Pushpa Bai Vs Union of India
Rajasthan High Court · (2017) 1 WLCRajUC 235
National Highways Act, 1956 - Section 3G(5)
High Courts14 Dec 2016Dismissed
Pushpa Rani Vs Om Prakash
Rajasthan High Court · (2017) 2 CivCC 15 : (2017) 1 WLCRajUC 231
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97, Section 151
High Courts14 Dec 2016Allowed
Raju Ram @ Rajesh Banjara Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 202
Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 102, Section 12(1)
High Courts14 Dec 2016Disposed Off
Punjab National Bank Vs Ram Kishore Mahansariya
Rajasthan High Court · (2017) 1 WLCRajUC 164
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, Section 96
High Courts14 Dec 2016Allowed
Indian Council of Agricultural Research Vs Bheem Raj Solanki
Rajasthan High Court · (2017) 1 WLCRajUC 206
Central Civil Services (Pension) Rules, 1972 - Rule 54(12)(b)
High Courts14 Dec 2016Dismissed
Naveen Rathi Vs Aneet Jain
Rajasthan High Court · (2017) 1 WLCRajUC 249
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1 (r)
High Courts13 Dec 2016Dismissed
Rajesh Vs The State of Rajasthan
Rajasthan High Court · (2017) 171 AIC 830 : (2017) 2 Crimes 401 : (2017) 2 Crimes 26 : (2017) 1 RLW 231 : (2017) 2 WLC 31
Penal Code, 1860 (IPC) - Section 302, Section 307, Section 323, Section 324
High Courts13 Dec 2016Dismissed
Shiv Dayal Dave Vs The State of Rajasthan Through the Secretary
Rajasthan High Court · (2017) 2 WLN 128
Constitution of India, 1950 - Article 226Rajasthan Municipalities Act, 2009 - Section 336
High Courts13 Dec 2016Disposed off
Smt. Durga Vs Shanti Lal
Rajasthan High Court · (2017) 2 WLN 131
Hindu Marriage Act, 1955 - Section 25
High Courts13 Dec 2016Dismissed
United India Insurance Company Limited Vs Sushila Devi
Rajasthan High Court · (2017) 2 WLN 130
Motor Vehicles Act, 1988 - Section 140, Section 173