High Courts06 Dec 2016Allowed
Padma Ram Vs Board of Revenue for Rajasthan, Ajmer.
Rajasthan High Court · (2017) 2 WLN 134
Constitution of India, 1950 - Article 226Rajasthan Land Revenue Act, 1956 - Section 82Rajasthan Tenancy Act, 1955 - Section 232
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 5 of 88
High Courts06 Dec 2016Dismissed
Mohan Vs Judge Labour Court, Bharatpur
Rajasthan High Court · (2017) 2 CLR 247 : (2017) 153 FLR 100 : (2017) 1 LLJ 331
Industrial Disputes Act, 1947 - Section 25G
High Courts06 Dec 2016Allowed
Jor Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLN 344
Rajasthan Tenancy Act, 1955 - Section 232
High Courts06 Dec 2016Dismissed
Feran Singh Vs United India Insurance Company Ltd.
Rajasthan High Court · (2017) 2 WLN 319
Motor Vehicles Act, 1988 - Section 173
High Courts05 Dec 2016Dismissed
Laxmi Narayan Vs Virendra Kumar
Rajasthan High Court · (2017) 1 DNJ 303
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts05 Dec 2016Allowed
Sukha Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 116
Penal Code, 1860 (IPC) - Section 302, Section 307, Section 498A
High Courts05 Dec 2016Allowed
Amilal Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 342 : (2017) 1 WLCRajUC 530
Penal Code, 1860 (IPC) - Section 302, Section 307
High Courts05 Dec 2016Dismissed
Laxmi @ Pushpa Vs Geeta Devi
Rajasthan High Court · (2017) 1 WLN 91
Rajasthan Court Fees and Suits Valuation Act, 1961 - Section 28, Section 28, Section 29, Section 29Specific Relief Act, 1963 - Section 6
High Courts05 Dec 2016Allowed
Manish Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2188
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts05 Dec 2016Allowed
Rakesh Katara Vs High Court of Judicature for Rajasthan at Jodhpur
Rajasthan High Court · (2016) 4 WLN 499
Constitution of India, 1950 - Article 235
High Courts02 Dec 2016Allowed
Mukhtiyar Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 42
Penal Code, 1860 (IPC) - Section 302, Section 302, Section 34
High Courts02 Dec 2016Dismissed
Uday Singh Mathur Vs Modern Food Industries (I) Ltd.
Rajasthan High Court · (2017) 1 LLJ 236
Constitution of India, 1950 - Article 226
High Courts02 Dec 2016Allowed
Assistant Provident Fund Commissioner Vs Shriram Rayons
Rajasthan High Court · (2017) 1 WLN 137
Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 2(f)
High Courts02 Dec 2016Allowed
Ram Niwas Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLN 211
Land Acquisition Act, 1894 - Section 4, Section 4(1), Section 6
High Courts02 Dec 2016Dismissed
Santosh Vs Telaram
Rajasthan High Court · (2017) 2 WLN 322
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 226
High Courts01 Dec 2016Disposed Off
Dheeraj Vyas Vs State of Rajasthan Through P.P.
Rajasthan High Court · (2017) 1 CriLR 475
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 147
High Courts01 Dec 2016Disposed Off
Aziz Ahmed Khan Vs State of Rajasthan
Rajasthan High Court · (2017) ACD 556 : (2017) 1 CriLR 52 : (2017) 1 NIJ 522
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts01 Dec 2016Disposed off
Pomaram Vs Dhanaram
Rajasthan High Court · (2017) AIRCC 1549 : (2017) 1 DNJ 523 : (2017) 1 RLW 810 : (2017) 1 WLCRajUC 501
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 13, Order 37 Rule 2, Order 9 Rule 13
High Courts01 Dec 2016Allowed
Ganpat Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 2 CriLR 555
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 143, Section 366, Section 376, Section 384
High Courts01 Dec 2016Allowed
Smt. Sharda Vs Manohar Das
Rajasthan High Court · (2017) 1 WLN 216
Hindu Marriage Act, 1955 - Section 13(1)(ia)