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Rajasthan High Court judgments, 2016

1,745 judgments · page 7 of 88

High Courts24 Nov 2016Dismissed

Bachchu Singh Vs Kamaldeep Singh

Rajasthan High Court · (2017) 2 DNJ 529 : (2017) 2 RLW 1342 : (2017) 2 WLC 281 : (2017) 1 WLN 257

Probation of Offenders Act, 1958 - Section 12, Section 4Rajasthan Panchayati Raj (Election) Rules, 1994 - Rule 85Rajasthan Panchayati Raj Act, 1994 - Section 19(g)
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High Courts23 Nov 2016Allowed

Smt. Norti Vs Murad

Rajasthan High Court · (2017) AAC 985 : (2017) 1 DNJ 47 : (2017) 1 RLW 243 : (2017) 1 WLN 204

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22Motor Vehicles Act, 1988 - Section 166, Section 173
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High Courts23 Nov 2016Dismissed

Panchu Vs Dev

Rajasthan High Court · (2017) 1 WLN 89

Constitution of India, 1950 - Article 226, Article 227Rajasthan Tenancy Act, 1955 - Section 225
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High Courts22 Nov 2016Allowed

Ranveer Singh Punia Vs State of Rajasthan

Rajasthan High Court · (2017) 1 CriLR 247 : (2017) 2 RLW 1040

Criminal Procedure Code, 1973 (CrPC) - Section 190, Section 197Penal Code, 1860 (IPC) - Section 323, Section 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
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High Courts22 Nov 2016Partly Allowed

Smt. Sangeeta Vs Gokul Singh

Rajasthan High Court · (2017) AAC 1081 : (2017) 1 DNJ 263 : (2017) 2 WLC 250 : (2017) 1 WLN 183

Motor Vehicles Act, 1988 - Section 149, Section 166
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High Courts22 Nov 2016Disposed Off

Sahi Ram Vs State of Rajasthan

Rajasthan High Court · (2017) 1 WLN 33

Rajasthan Colonisation (Gang Canal Lands and Permanent Allotment and Sale) Rules, 1956 - Rule 2(5), Rule 4(1)(d)
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