High Courts21 Nov 2016Dismissed
Parasmal Vs Prakashman
Rajasthan High Court · (2017) 1 WLN 322
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 8 of 88
High Courts21 Nov 2016Dismissed
Mewasingh Vs Ganganagar Central Cooperative Bank Limited
Rajasthan High Court · (2017) 1 WLN 351
Rajasthan Co-operative Societies Act, 1965 - Section 128
High Courts21 Nov 2016Allowed
Babu Lal Jain Vs District Judge, Bikaner
Rajasthan High Court · (2016) 4 WLN 513
Rajasthan Civil Courts Ordinance, 1950 - Section 10Rajasthan Municipalities Act, 2009 - Section 31
High Courts19 Nov 2016Allowed
Hansmukh Son of Heera Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 2 CriLR 547 : (2017) 1 RajCriC 239 : (2017) 1 RLW 644 : (2017) 1 WLC 773
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts19 Nov 2016Dismissed
Ram Lal Vs Additonal District Judge No. 3, Chittorgarh
Rajasthan High Court · (2017) 1 DNJ 454 : (2017) 1 WLCRajUC 386 : (2017) 1 WLN 381
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 91Constitution of India, 1950 - Article 227
High Courts19 Nov 2016Dismissed
Bajrang Vs Shiv Ram alias Sheo Ram
Rajasthan High Court · (2017) 2 DNJ 533 : (2017) 1 WLN 268
Rajasthan Panchayati Raj Act, 1994 - Section 19(L)
High Courts19 Nov 2016Allowed
Mahavir Gujar Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 77
Penal Code, 1860 (IPC) - Section 302, Section 498A
High Courts19 Nov 2016Allowed
Fakrudeen @ Shakoor Mohd. Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 68
Criminal Procedure Code, 1973 (CrPC) - Section 451, Section 457
High Courts19 Nov 2016Allowed
Manju Rajpal Vs State of Rajathan
Rajasthan High Court · (2017) 2 Crimes 407 : (2017) 2 Crimes 31 : (2017) 2 WLC 111
Criminal Procedure Code, 1973 (CrPC) - Section 340
High Courts18 Nov 2016Partly Allowed
Bhanwar Lal Jat Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 251
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 460
High Courts18 Nov 2016Dismissed
Dinesh Singh Vs Puran Singh
Rajasthan High Court · (2017) 1 WLN 262
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14
High Courts18 Nov 2016Allowed
Deewan Chand Vs The State of Rajasthan
Rajasthan High Court · (2017) 1 NIJ 1
Criminal Procedure Code, 1973 (CrPC) - Section 439Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts18 Nov 2016Disposed Off
In Re : Vaibhav Global Limited
Rajasthan High Court · (2017) 201 CompCas 32 : (2017) 139 SCL 96 : (2017) 1 WLC 722
Companies Act, 1956 - Section 100, Section 101, Section 102, Section 103, Section 104, Section 78Companies Act, 2013 - Section 52
High Courts18 Nov 2016Allowed
Chotu Keer S/o Sh. Ratan Keer, aged about 22 years, R/o Narayanpura, Bilia, P.S. Hameergarh District Bhilwara. (Presently lodged in District Jail, Bhilwara) - Petitioner @HASH The State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2013
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 363, Section 366A, Section 376Protection of Children from Sexual Offences Act, 2012 - Section 3, Section 4
High Courts18 Nov 2016Partly Allowed
Vinod Devi Vs Bijendra
Rajasthan High Court · (2017) 1 WLN 41
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts18 Nov 2016Allowed
Jagdish Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2084 : (2017) 1 RajCriC 327 : (2017) 2 WLC 269
Criminal Procedure Code, 1973 (CrPC) - Section 427
High Courts17 Nov 2016Allowed
Rajiv Jain Vs The Collector (Stamps)
Rajasthan High Court · (2017) 1 WLCRajUC 35
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Dismissed
Geeta Singh Meena Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 242 : (2017) 2 RLW 1018
Protection of Women From Domestic Violence Act, 2005 - Section 23
High Courts17 Nov 2016Dismissed
Shri Hitesh Sharma Vs State of Rajasthan
Rajasthan High Court · (2017) 173 AIC 490 : (2017) 1 CriLR 168 : (2017) 1 RajCriC 11 : (2017) 1 WLC 482
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 304B, Section 498A
High Courts17 Nov 2016Allowed
Lal Singh Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (2017) 1 WLN 165
Constitution of India, 1950 - Article 226RSRTC Medical Attendance Regulations, 2011 - Regulation 5