High Courts15 Nov 2016Allowed
Kochar Hospital and Research Center Pvt. Ltd. Vs Rajasthan Tax Board, Ajmer
Rajasthan High Court · (2017) 1 CivCC 725 : (2017) 1 WLCRajUC 29
Constitution of India, 1950 - Article 226Stamp Act, 1899 - Section 47A(2A)
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 10 of 88
High Courts15 Nov 2016Dismissed
Raj Kumar Brahmin Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 171 : (2017) 1 RajCriC 252 : (2017) 1 WLC 751
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 306, Section 498A
High Courts15 Nov 2016Disposed Off
Prakash Kumar Vs State of Rajasthan
Rajasthan High Court · (2017) ACD 294 : (2017) 1 BC 180 : (2017) 1 DCR 272 : (2017) 1 NIJ 29
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts15 Nov 2016Dismissed
Aaseen Meo Vs State of Rajasthan
Rajasthan High Court · (2017) 2 CriLR 718
Criminal Procedure Code, 1973 (CrPC) - Section 482Mines And Minerals (Development And Regulation) Act, 1957 - Section 21, Section 4Penal Code, 1860 (IPC) - Section 379
High Courts15 Nov 2016Disposed off
Shri Avadhesh Sharma Vs The State of Rajasthan
Rajasthan High Court · (2017) 2 CriCC 167 : (2017) 2 CriLR 550 : (2017) 1 RajCriC 1 : (2017) 1 WLC 473
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Drugs and Cosmetics Act, 1940 - Section 32Penal Code, 1860 (IPC) - Section 420, Section 487
High Courts15 Nov 2016Dismissed
Employees Provident Fund Organization Vs Smt. Gafooran
Rajasthan High Court · (2017) 1 WLCRajUC 419
Employees Pension Scheme, 1971 - Para 16
High Courts11 Nov 2016Disposed Off
Tribhuvan Raj Bhandari Vs State of Rajasthan
Rajasthan High Court · (2017) CriLJ 852
Criminal Procedure Code, 1973 (CrPC) - Section 156, Section 179, Section 181, Section 482
High Courts10 Nov 2016Allowed
Satish Vyas Vs Suryakant Vyas
Rajasthan High Court · (2017) 1 WLCRajUC 51
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 45
High Courts10 Nov 2016Dismissed
State of Rajasthan Vs Navneet Kumar Rajpurohit
Rajasthan High Court · (2017) 1 WLCRajUC 11
Constitution of India, 1950 - Article 226Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 - Rule 10-A, Rule 16
High Courts10 Nov 2016Allowed
Kalu Ram Vs Bheem Singh
Rajasthan High Court · (2017) ACD 296 : (2017) 1 NIJ 102
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts10 Nov 2016Disposed off
Najir Mohammed Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLN 292
Constitution of India, 1950 - Article 226
High Courts10 Nov 2016Dismissed
Ram Narayan Vs The Board of Revenue
Rajasthan High Court · (2017) 1 WLN 308
Constitution of India, 1950 - Article 226, Article 227Rajasthan Tenancy Act, 1955 - Section 18, Section 212
High Courts09 Nov 2016Allowed
Vijay Laxmi Wife Of Santosh Kumar Daughter Of Vishan Lal, Aged About 22 Years, By Caste Harijan (Mehatar), Resident Of Railway Station Road, Indra Colony, Sambhar Lake, Tehsil Phulera, District Jaipur (Rajasthan) Shri Sanjay Tamboli Son Of Shri Chhotu Ji,
Rajasthan High Court · (2016) 4 DNJ 1661
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts08 Nov 2016Allowed
Shodan Singh Thakur Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 423
Criminal Procedure Code, 1973 (CrPC) - Section 193
High Courts08 Nov 2016Allowed
Sudama Dutt Sharma S/o Shri Devdutt Sharma, by caste Brahman Vs The State of Rajasthan
Rajasthan High Court · (2017) 1 Crimes 169
Criminal Procedure Code, 1973 (CrPC) - Section 482Protection of Women From Domestic Violence Act, 2005 - Section 12
High Courts08 Nov 2016Allowed
Kewal Singh Rajput Vs State of Rajasthan
Rajasthan High Court · (2017) 2 CriLR 556
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, Section 42(1), Section 42(2), Section 8
High Courts08 Nov 2016Allowed
Sumitra Meghwal Vs The State of Rajasthan
Rajasthan High Court · (2017) LIC 169
Constitution of India, 1950 - Article 309Rajasthan Vidyalay Sahayak Subordinate Service Rules, 2015 - Rule 15, Rule 2(j), Rule 25
High Courts08 Nov 2016Allowed
Beghraj Vs Balveer Singh
Rajasthan High Court · (2017) 1 WLN 324
Constitution of India, 1950 - Article 226, Article 227Rajasthan Tenancy Act, 1955 - Section 221
High Courts08 Nov 2016Dismissed
Radha Raman Vs Padam Chand
Rajasthan High Court · (2017) 1 WLN 332
Constitution of India, 1950 - Article 226, Article 227Rajasthan Rent Control Act, 2001 - Section 9(i)
High Courts08 Nov 2016Dismissed
Ravindra Kumar Vs Union of India
Rajasthan High Court · (2017) 347 ELT 269