High Courts08 Nov 2016Dismissed
Harjinder Singh Vs Balvinder Kaur
Rajasthan High Court · (2017) 1 NIJ 620
Negotiable Instruments Act, 1881 (NI) - Section 138Rajasthan Relief of Agricultural Indebtedness Act, 1957 - Section 6(1)
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 11 of 88
High Courts08 Nov 2016Dismissed
Badri Ram Vs Board of Revenue
Rajasthan High Court · (2017) RRD 76 : (2017) 1 WLN 83
Rajasthan Tenancy Act, 1955 - Section 183B, Section 185
High Courts08 Nov 2016Dismissed
Manju Vs Manak Lal
Rajasthan High Court · (2017) 169 AIC 543 : (2017) AIRCC 936 : (2017) 1 WLN 79
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts08 Nov 2016Allowed
Mithu Singh @ Kala Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2077
Penal Code, 1860 (IPC) - Section 354, Section 363, Section 366, Section 366AProtection of Children from Sexual Offences Act, 2012 - Section 7, Section 8Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 -
High Courts08 Nov 2016Partly Allowed
Kishanlal Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2187
Criminal Procedure Code, 1973 (CrPC) - Section 446, Section 449
High Courts07 Nov 2016Partly Allowed
Jai Prakash Mahajan Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 382
Criminal Procedure Code, 1973 (CrPC) - Section 374(2)Penal Code, 1860 (IPC) - Section 304B, Section 498A
High Courts07 Nov 2016Allowed
Radhey Shyam Vs Smt. Sushila
Rajasthan High Court · (2017) 1 DNJ 53
Hindu Marriage Act, 1955 - Section 24
High Courts07 Nov 2016Dismissed
Sodhi Textiles and Home Furnishing (P) Limited Vs Sobhag Singh
Rajasthan High Court · (2017) 2 WLN 126
Constitution of India, 1950 - Article 226Payment of Wages Act, 1936 - Section 15(2), Section 17
High Courts07 Nov 2016Dismissed
Daulat Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLN 68
Rajasthan Land Revenue Act, 1956 - Section 82Rajasthan Tenancy Act, 1955 - Section 16
High Courts04 Nov 2016Allowed
Sushil Chandra Chaturvedi Vs Union of India
Rajasthan High Court · (2017) 1 WLCRajUC 2
Constitution of India, 1950 - Article 226Railway Services (Discipline and Appeal) Rules, 1968 - Rule 9
High Courts04 Nov 2016Allowed
Rajendra Kumar Vishnoi Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 41
High Courts04 Nov 2016Allowed
Bana Ram Vs Mohan Lal
Rajasthan High Court · (2017) 1 WLCRajUC 23
Constitution of India, 1950 - Article 226
High Courts04 Nov 2016Disposed Off
Subhash Vs Bhura Ram
Rajasthan High Court · (2017) 1 WLCRajUC 43
Criminal Procedure Code, 1973 (CrPC) - Section 389Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 Nov 2016Dismissed
Sita Devi Vs Hakimuddin
Rajasthan High Court · (2017) 1 WLCRajUC 46
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1Constitution of India, 1950 - Article 227
High Courts04 Nov 2016Allowed
Krishna Lal Vs The Permanent Lok Adalat
Rajasthan High Court · (2017) 1 WLCRajUC 40
Constitution of India, 1950 - Article 226Rajasthan Legal Services Authority Act - Section 22(7), Section 22(8)
High Courts04 Nov 2016Partly Allowed
Lahar Singh Rajput Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 54
Penal Code, 1860 (IPC) - Section 302, Section 498A
High Courts04 Nov 2016Allowed
Mahesh Kumar Vs Umrao
Rajasthan High Court · (2017) 1 WLCRajUC 295
Rajasthan Rent Control Act, 2001 - Section 13(4-A)(5)
High Courts04 Nov 2016Dismissed
Ashok Kumar Meena Vs Sarvari Pav chela Maji Shanakear Nath
Rajasthan High Court · (2017) 1 WLC 324
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 22 Rule 11
High Courts04 Nov 2016Dismissed
Avtar Singh Vs Farid Ahmad
Rajasthan High Court · (2017) 1 WLN 78
Constitution of India, 1950 - Article 226, Article 227
High Courts03 Nov 2016Dismissed
Sant Shri Asharamji Bapu Vs State of Rajasthan
Rajasthan High Court · (2017) CriLJ 305 : (2017) 1 WLC 777
Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 482