High Courts21 Oct 2016Dismissed
Ansal Properties and Infrastructure Limited Vs Jhamru
Rajasthan High Court · (2017) AIR(Raj) 52
Arbitration and Conciliation Act, 1996 - Section 11, Section 7Rajasthan Stamp Act, 1998 - Section 37, Section 38
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 13 of 88
High Courts21 Oct 2016Disposed Off
State of Rajasthan Vs Laxman Bheel
Rajasthan High Court · (2017) 169 AIC 548
Arms Act, 1959 - Section 25, Section 3Penal Code, 1860 (IPC) - Section 302, Section 304, Section 309
High Courts21 Oct 2016Allowed
Gopali Vs Bhanwar Singh
Rajasthan High Court · (2017) 1 DNJ 88 : (2017) 1 RLW 262
Motor Vehicles Act, 1988 - Section 2(28)
High Courts21 Oct 2016Allowed
Roshanlal son of Bherulal Mali Vs State of Rajasthan
Rajasthan High Court · (2017) 169 AIC 531
Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts21 Oct 2016Dismissed
M/s. BVM Projects Pvt. Ltd. Vs Sh. Ghanshyam Singhal
Rajasthan High Court · (2017) 1 WLC 343
Arbitration and Conciliation Act, 1996 - Section 11
High Courts21 Oct 2016Allowed
Madan Lal S/o Shri Sita Ram, By Caste Chamar, Resident of Village Sarava, Police Station Jhalrapatan, District Jhalawara - Accused-Appellant @HASH The State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1888 : (2017) 1 RajCriC 36 : (2017) 2 RLW 989 : (2017) 1 WLC 286
Penal Code, 1860 (IPC) - Section 376, Section 447, Section 511
High Courts21 Oct 2016Partly Allowed
Deep Singh @ Deepi S/o Mahendra Singh @ Pappu Singh, by caste Jatsikh, Resident of 1 R.M., Police Station Chattargarh, District: Bikaner - Appellant @HASH State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1918
Penal Code, 1860 (IPC) - Section 302
High Courts21 Oct 2016Partly Allowed
State of Rajasthan - Appellant @HASH Kajor son of Sayoram by caste Jat resident of Kanda Thana Sadar Bhilwara (dead)
Rajasthan High Court · (2016) 4 CriLR 1892
Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Penal Code, 1860 (IPC) - Section 148, Section 149, Section 307, Section 323, Section 324, Section 325
High Courts21 Oct 2016Dismissed
Mohammed Irfan Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2156
Penal Code, 1860 (IPC) - Section 302
High Courts20 Oct 2016Allowed
Smt. Suman @ Ragini Meghwal Vs Rohit Kumar Alariya
Rajasthan High Court · (2017) 1 DNJ 258 : (2017) 2 RLW 984
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts20 Oct 2016Disposed Off
Krishan Gopal Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 251
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts20 Oct 2016Allowed
Hindustan Zinc Ltd. Vs Union of India
Rajasthan High Court · (2017) 345 ELT 209
High Courts20 Oct 2016Disposed Off
Dr. V.D. Sinha Vs State of Rajasthan
Rajasthan High Court · (2017) 1 SCT 8
Constitution of India, 1950 — Article 226
High Courts20 Oct 2016Dismissed
Kailash Chand S/o Shri Gappuram, aged 28 years, by caste Soni, Resident of Samod, Tehsil Chomu, District Jaipur - Accused-appellant @HASH The State of Rajasthan - Non-appellant
Rajasthan High Court · (2016) 4 CriLR 1972 : (2017) 1 RajCriC 57 : (2017) 2 RLW 935 : (2017) 1 WLC 267
Penal Code, 1860 (IPC) - Section 307, Section 326
High Courts20 Oct 2016Allowed
Om Prakash S/o Sh. Ganesh Ram - Appellant @HASH State of Rajasthan
Rajasthan High Court · (2017) 169 AIC 537 : (2016) 4 CriLR 1878
Penal Code, 1860 (IPC) - Section 302
High Courts20 Oct 2016Dismissed
State of Rajasthan - Appellant @HASH Kantilal S/o Shri Premaram, By caste Meghwal, R/o Dakatara, PS Bagara, District Jalore
Rajasthan High Court · (2017) 169 AIC 545 : (2016) 4 CriLR 2027
High Courts20 Oct 2016Dismissed
Mohammad Arsad @ Layak S/o Mohammad Yakub, aged about 27 years, by caste Musalman, R/o Jhhavvari, Thana Jalalgarh, District Purniya (Bihar). (At present confined in Central Jail, Bharatpur) - Accused-Appellant @HASH State of Rajasthan through Public Prose
Rajasthan High Court · (2017) CriLJ 684 : (2016) 4 CriLR 2000 : (2017) 1 RajCriC 224 : (2017) 1 RLW 1 : (2017) 1 WLC 760
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34, Section 364, Section 377
High Courts20 Oct 2016Allowed
Bhera Ram Bhadu Vs State of Rajasthan
Rajasthan High Court · (2016) 4 WLN 521
High Courts20 Oct 2016Allowed
Dharamveer Singh Vs Urban Improvement Trust
Rajasthan High Court · (2016) 4 WLN 435
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 226
High Courts20 Oct 2016Allowed
Kailash Jogi Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 173 : (2017) 1 RajCriC 40 : (2017) 2 RLW 950 : (2017) 1 WLC 256
Penal Code, 1860 (IPC) - Section 324, Section 341