High Courts03 Nov 2016Dismissed
Surya Dev Kumawat Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2017) 293 CurTR 559 : (2017) 392 ITR 369
Income Tax Act, 1961 - Section 158BC
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 12 of 88
High Courts03 Nov 2016Disposed Off
Prithvi Raj @ Prithvi Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 318
Penal Code, 1860 (IPC) - Section 279, Section 304A
High Courts03 Nov 2016Dismissed
Pramod Singh Sisodiya Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLN 66
Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 89(1)
High Courts03 Nov 2016Partly Allowed
Kamal Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2086
Penal Code, 1860 (IPC) - Section 147, Section 149, Section 149, Section 302, Section 302, Section 323, Section 323, Section 323, Section 34, Section 34
High Courts02 Nov 2016Partly Allowed
Leela Devi Vs State of Rajasthan
Rajasthan High Court · (2017) 2 CriCC 147 : (2017) 1 WLCRajUC 47
Penal Code, 1860 (IPC) - Section 307
High Courts02 Nov 2016Allowed
Munna Lal Vs Sulochana Devi
Rajasthan High Court · (2017) 1 WLCRajUC 49
Civil Procedure Code, 1908 (CPC) - Order 19, Order 7 Rule 14Constitution of India, 1950 - Article 226
High Courts02 Nov 2016Disposed Off
Commissioner of Income Tax Vs M/s. Bright Future Gems
Rajasthan High Court · (2017) 392 ITR 580
Income Tax Act, 1961 - Section 69C
High Courts02 Nov 2016Disposed Off
M/s Ambuja Cements Limited, having its Registered Office at : P.O. Ambuja Nagar, Taluka Kodinar, District Junagarh, Gujarat-362715 and its Unit at Marwar Mundwa, Tehsil and District Nagaur (Rajasthan)-341026 through its Joint President Rajesh Singhi S/o S
Rajasthan High Court · (2016) 4 DNJ 1641 : (2017) RRD 1
Constitution of India, 1950 - Article 226
High Courts02 Nov 2016Allowed
The Manager, M/S. TPL Industries Limited, 11-12, K.K. Chittor Road, Guwardi, Tehsil and District Bhilwara, through the Power of Attorney Holder: Rajesh Vijayvargiya S/o Late Shri Mangi Lal, aged 47 years, by caste Maheshwari, R/o 4-0-11, RC Vyas Colony, B
Rajasthan High Court · (2016) 4 DNJ 1635
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 22A
High Courts27 Oct 2016Allowed
Rajasthan State Road Transport Corporation Vs Girvar Singh
Rajasthan High Court · (2017) LIC 1818 : (2017) 1 RLW 746 : (2017) 1 WLC 687
Constitution of India, 1950 - Article 226
High Courts27 Oct 2016Dismissed
Jawahar Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 2 RLW 954 : (2017) 1 WLC 453
Land Acquisition Act, 1894 - Section 4(1), Section 5A, Section 6Rajasthan Urban Improvement Trust Act, 1959 - Section 32(1), Section 38
High Courts27 Oct 2016Dismissed
Subodh Shiksha Samiti Vs Shri Gopi Chand Tetarwal
Rajasthan High Court · (2017) 2 RLW 993 : (2017) 2 WLC 12
Rajasthan Non-Government Educational Institutions Act, 1989 - Section 18
High Courts27 Oct 2016Allowed
Mst Vimla D/o Shri Amolak Chand By Caste Jain, resident of Pidawa, District Jhalawar - Accused-Appellant @HASH The State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1947 : (2017) 1 RajCriC 143 : (2017) 1 RLW 238 : (2017) 1 WLC 310
Penal Code, 1860 (IPC) - Section 352, Section 448Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(v)
High Courts27 Oct 2016Allowed
Smt. Sunita Devi W/o Late Shri Vishwapati Sharma, aged about 45 years - Claimants/Appellants @HASH Narayan Das S/o Shri Moti Lal, B/c Sindhi, R/o Ananad Nagar, Kherthal, P.S. Kherthal Distt. Alwar (Owner of the Vehicle) /Non-claimants
Rajasthan High Court · (2017) 2 ACC 590 : (2016) 4 DNJ 1652 : (2017) 2 TAC 766 : (2017) 1 WLC 253 : (2017) 1 WLN 72
Motor Vehicles Act, 1988 - Section 173
High Courts27 Oct 2016Allowed
Smt. Manju Devi W/o Late Shri Pratap Singh ji, Aged about 22 years - Appellants/Claimants @HASH Shri Dau Singh S/o Shri Nawal Singh Rawat, Permanent Resident of Shakkargarh, Tehsil Devgarh, District Rajsamand (Raj.) -claimants
Rajasthan High Court · (2017) AAC 1237 : (2017) 2 ACC 825 : (2016) 4 DNJ 1676 : (2017) 2 TAC 841 : (2017) 1 WLC 240
Motor Vehicles Act, 1988 - Section 173
High Courts26 Oct 2016Partly Allowed
Assistant Engineer (TLCD) SD-IV Vs Prakash Singh
Rajasthan High Court · (2017) 152 FLR 1104 : (2017) 1 LLJ 54
Industrial Disputes Act, 1947 - Section 25F
High Courts25 Oct 2016Allowed
Meha Gabhar - Appellant @HASH State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1942
Penal Code, 1860 (IPC) - Section 302
High Courts25 Oct 2016Partly Allowed
Dharma Ram Bishnoi Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2149
Penal Code, 1860 (IPC) - Section 302
High Courts25 Oct 2016Allowed
Vimala Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2135
Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts24 Oct 2016Allowed
Mankaur Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 2 CriCC 33 : (2017) 1 WLCRajUC 6
Criminal Procedure Code, 1973 (CrPC) - Section 439(2)Penal Code, 1860 (IPC) - Section 195A