High Courts17 Nov 2016Dismissed

Mani Ram Vs Ramniwas

Rajasthan High Court · (2017) 1 WLN 87

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Rajasthan Panchayat (Election) Raj Rules, 1994 - Rule 89
High Courts17 Nov 2016Allowed

Kumbha Ram Vs State of Rajasthan

Rajasthan High Court · (2017) 172 AIC 658 : (2016) 4 CriLR 2143 : (2017) 1 Crimes 653 : (2017) 2 RCRCriminal 689 : (2017) 1 RLW 225 : (2017) 2 WLC 49

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 49, Section 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 12
High Courts16 Nov 2016Allowed

Jai Singh Vs State of Rajasthan

Rajasthan High Court · (2017) 2 CriLR 552 : (2017) 1 RajCriC 254 : (2017) 2 WLC 110

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 307, Section 323, Section 341
High Courts15 Nov 2016Allowed

Bhage Khan Vs State of Rajasthan

Rajasthan High Court · (2017) 2 CriCC 99 : (2017) 1 WLCRajUC 36

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 147, Section 149, Section 332, Section 353