High Courts01 Dec 2016Dismissed
Reliance General Insurance Company Limited Vs Hari Dutt Sharma
Rajasthan High Court · (2017) 1 WLN 363
Motor Vehicles Act, 1988 - Section 149, Section 166
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 6 of 88
High Courts01 Dec 2016Dismissed
Smt. Pushpa Vs State of Rajasthan
Rajasthan High Court · (2017) CriLJ 2394
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 118, Section 27Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts01 Dec 2016Disposed Off
Late Shri Ajit Singh Vs The Judge Labour Court
Rajasthan High Court · (2017) 1 WLN 61
Industrial Disputes Act, 1947 - Section 2(g), Section 2(s)
High Courts01 Dec 2016Allowed
Suleman Vs State of Rajasthan
Rajasthan High Court · (2017) RRD 66 : (2016) 4 WLN 506
Rajasthan Tenancy Act, 1955 - Section 63(1)(viii)
High Courts01 Dec 2016Disposed Off
Steel Authority of India Limited Vs M/s. Shiv Mahima Ispat Private Limited
Rajasthan High Court · (2016) 3 DCR 618
Companies Act, 1956 - Section 448Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts30 Nov 2016Allowed
Sanjay Kumar Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 139
Penal Code, 1860 (IPC) - Section 302, Section 34, Section 34, Section 392
High Courts30 Nov 2016Disposed Off
Sonu alias Abdul Naieem Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 349
Penal Code, 1860 (IPC) - Section 149, Section 302, Section 302, Section 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts30 Nov 2016Disposed Off
M/s. Maheshwari Tea Company Pvt. Ltd. - Appellant/Plaintiff @HASH M/s. Vijay Shree Tea Company /Defendant
Rajasthan High Court · (2017) 1 RCRCivil 475 : (2017) 1 WLCRajUC 94
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Section 2Trade Marks Act, 1999 - Section 2, Section 29
High Courts29 Nov 2016Dismissed
Hemant Kumar Saraswat Vs The Jackson Co-operative Credit Society
Rajasthan High Court · (2017) 152 FLR 195
Industrial Disputes Act, 1947 - Section 10, Section 2(a)(1), Section 2(bb)
High Courts29 Nov 2016Dismissed
Rajendra Singh Chauhan Vs State of Rajasthan
Rajasthan High Court · (2017) ACD 337 : (2017) 2 CivCC 497 : (2017) 2 CriCC 275 : (2017) 1 NIJ 164
Limitation Act, 1963 - Section 5Negotiable Instruments Act, 1881 (NI) - Section 138, Section 142
High Courts29 Nov 2016Allowed
National Insurance Company Ltd. Vs Subesingh
Rajasthan High Court · (2017) 1 WLN 366
Motor Vehicles Act, 1988 - Section 149, Section 166
High Courts29 Nov 2016Dismissed
Mangi Lal Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2179
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts29 Nov 2016Dismissed
Vikas Matoliya Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 190
Evidence Act, 1872 - Section 32, Section 32Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts29 Nov 2016Dismissed
Udai Bir Singh Sikarwar Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 177 : (2017) 1 WLCRajUC 475
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2)
High Courts28 Nov 2016Disposed Off
Pappu Mali @ Krishna Murari Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 79
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 302, Section 307, Section 452Rajasthan Prisons (Release on Parole) Rules, 1958 - Rule 9
High Courts28 Nov 2016Dismissed
Dy. Forest Conservator, Forest Department Vs The Judge, Labour Court No.2
Rajasthan High Court · (2017) 1 LLJ 516 : (2016) 4 LLN 770
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25F(a)
High Courts25 Nov 2016Dismissed
Jamuna Prasad Vs Union of India
Rajasthan High Court · (2017) 1 WLCRajUC 70
Constitution of India, 1950 - Article 226
High Courts25 Nov 2016Disposed Off
Surendra Kumar Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 77
Constitution of India, 1950 - Article 226
High Courts25 Nov 2016Dismissed
M/s Guru Kripa HP Vs Hindustan Petroleum Corporation Ltd.
Rajasthan High Court · (2017) 1 WLN 242
Arbitration and Conciliation Act, 1996 - Section 11(5), Section 11(6), Section 12, Section 14, Section 15, Section 4
High Courts25 Nov 2016Dismissed
Kailash Das Vairagi Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 63
Penal Code, 1860 (IPC) - Section 376