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Rajasthan High Court judgments, 2016

1,745 judgments · page 4 of 88

High Courts13 Dec 2016Allowed

Ravinder Kumar Vs State of Rajasthan

Rajasthan High Court · (2017) 1 RajCriC 439

Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 323, Section 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 14-A, Section 18
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High Courts08 Dec 2016Allowed

Mrs. Shashi Singh Vs State of Rajasthan

Rajasthan High Court · (2017) 1 WLCRajUC 180

Rajasthan Civil Services (Special Selection and Special Conditions of Service of Project Director, Project Officers and Officers in the Women Development Project) Rules, 1984 - Rule 10, Rule 13, Rule 15, Rule 7
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High Courts08 Dec 2016Dismissed

Raju Lal Vs Ranjeet Singh

Rajasthan High Court · (2017) 2 CriCC 230 : (2017) 1 WLCRajUC 144

Criminal Procedure Code, 1973 (CrPC) - Section 391, Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts07 Dec 2016Allowed

Sukhdev Patel Vs State of Raj.

Rajasthan High Court · (2017) LIC 492

Constitution of India, 1950 - Article 309Rajasthan Civil Services (Classification, Control and Appeal) Act, 1958 - Rule 13(2)
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High Courts07 Dec 2016Dismissed

State of Rajasthan Vs Amrit Bai

Rajasthan High Court · (2017) 1 DNJ 100 : (2017) 1 RLW 204 : (2017) 2 WLC 66 : (2017) 1 WLN 122

Legal Services Authorities Act, 1987 - Section 22, Section 22-A
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High Courts06 Dec 2016Disposed Off

Babita Vs Nihaldei

Rajasthan High Court · (2017) 1 DNJ 94 : (2017) 2 WLC 275 : (2017) 1 WLN 107

Constitution of India, 1950 - Article 227Rajasthan Panchayati Raj Act, 1994 - Section 43Rajasthan Panchayati Raj Rules, 1996 - Rule 80
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