High Courts11 Jan 2021Partly Allowed
Laxman Nebwani Vs Narendra Sindhi And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0110
COURT ARCHIVE
Rajasthan High Court judgments, 2021
969 judgments · page 44 of 49
High Courts11 Jan 2021Allowed
Arjun Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0109
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts11 Jan 2021Allowed
Shafiq Mohammed Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0108
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 306
High Courts11 Jan 2021Allowed
Narsiram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0107
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section143, 323, 341, 354, 376
High Courts11 Jan 2021Allowed
Arjunlal Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0106
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 354, 354(ka), 457
High Courts11 Jan 2021Allowed
Gulshan Kumar Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0105
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
High Courts11 Jan 2021Dismissed
Sharad Sharma Vs Hari Shankar And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0104
Code Of Civil Procedure, 1908 — Section 100
High Courts08 Jan 2021
Rohit Kumar And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0286
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 325, 341, 394, 395, 424
High Courts08 Jan 2021Disposed Of
Sweta Mangal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0285
Code Of Criminal Procedure, 1973 — Section 482Code Of Criminal Procedure, 1973 — Section 239, 240
High Courts08 Jan 2021
Shashi Kumar Sharma Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0284
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468
High Courts08 Jan 2021
Dhanpati And Ors Vs State Of Rajasthan And Anr.
Rajasthan High Court · (2021) 01 RAJ CK 0283
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420
High Courts08 Jan 2021
Surendra Singh Sahni Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0282
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 201, 406, 445, 452, 467, 468, 471, 511
High Courts08 Jan 2021
Priya Kumari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0281
Code Of Criminal Procedure, 1973 — Section 482Rajasthan Police Act, 2007 — Section 29
High Courts08 Jan 2021Allowed
Kuldeep Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0280
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 344, 345, 363, 366A, 376Protection Of Children from Sexual Offences Act, 2012 — Section 5, 6
High Courts08 Jan 2021
Narendra Jangid@bablu Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0279
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 304B, 306, 498A
High Courts08 Jan 2021
Roshan Lal Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0278
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 341, 354, 379, 447
High Courts08 Jan 2021
Haji Vakil Khan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0277
Code Of Criminal Procedure, 1973 — Section 482 Indian Penal Code, 1860 — Section 120B, 405, 406, 409, 420
High Courts08 Jan 2021
Premlata Tiwari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0276
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 453, 471
High Courts08 Jan 2021
Mahadevi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0275
Code Of Criminal Procedure, 1973 — Section 482Rajasthan Police Act, 2007 — Section 29Constitution Of India, 1950 — Article 21
High Courts08 Jan 2021Allowed
Akshay Ghuge Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0274
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 498AInformation Technology Act, 2000 — Section 66, 66E