High Courts12 Jan 2021Allowed
Bhoma Ram Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0131
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 341, 427, 395, 397, 440Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments, 2021
969 judgments · page 43 of 49
High Courts12 Jan 2021Allowed
Arbaz Khan Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0130
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B, 306, 498A
High Courts12 Jan 2021Allowed
Jamil @ Babu @ Kari Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0129
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Jan 2021Allowed
Dev Chand Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0128
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 302, 342
High Courts12 Jan 2021Allowed
Savitri Devi Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0127
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 307, 323, 447Code Of Criminal Procedure, 1973 — Section 437, 439Arms Act, 1959 — Section 3, 25, 27
High Courts12 Jan 2021Allowed
Ramniwas Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0126
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326, 341, 447
High Courts12 Jan 2021Allowed
Abhishek @ Abhi @ Mama And Ors Vs State And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0125
Indian Penal Code, 1860 — Section 307, 323, 341, 452Arms Act, 2019 — Section 27Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Jan 2021Allowed
Ranjeet Khan @ Master Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0124
Indian Penal Code, 1860 — Section 120B, 307, 323, 498ACode Of Criminal Procedure, 1973 — Section 439
High Courts12 Jan 2021Allowed
Angrej @ Vipin And Ors Vs State And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0123
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S), 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 336, 436Arms Act, 1959 — Section 3, 4, 25, 27
High Courts12 Jan 2021Allowed
Sanwar Lal Vs State And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0122
Indian Penal Code, 1860 — Section 363, 366A, 376(2)(g)Rajasthan Prisoners Release on Parole Rules, 1958 — Rule 9
High Courts12 Jan 2021Allowed
Anjana Kumari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0121
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts12 Jan 2021Disposed Of
Rakesh Kumar Verma And Ors Vs State Of Rajasthan-State And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0120
High Courts12 Jan 2021Dismissed
Bhanwar Lal Vs Lrs Of Jawari Lal, Tehsil Raipur, District Pali (Rajasthan) And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0119
Code Of Civil Procedure, 1908 — Order 22 Rule 3
High Courts12 Jan 2021Allowed
Rajendra @ Raju Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0118
Indian Penal Code, 1860 — Section 363, 366A, 376(2)(f)Code Of Criminal Procedure, 1973 — Section 433Rajasthan Prisoners Release on Parole Rules, 1958 — Rule 9
High Courts11 Jan 2021Allowed
Mohammad Jameel @ Khan Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0117
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts11 Jan 2021Allowed
Sanjay Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0116
Indian Penal Code, 1860 — Section 120B, 420, 408, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts11 Jan 2021
Om Prakash And Ors Vs State And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0114
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 341
High Courts11 Jan 2021Allowed
Mangat Ram @ Mangtu And Ors Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0113
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 307, 323
High Courts11 Jan 2021Allowed
Govardhan @ Govind Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0112
High Courts11 Jan 2021Allowed
Haji Mohammad Yakub And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0111
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 287, 304A, 337