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Rajasthan High Court judgments, 2021

969 judgments · page 41 of 49

High Courts18 Jan 2021

Harimohan Vs State Of Rajasthan and Ors

Rajasthan High Court · (2021) 01 RAJ CK 0227

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 06, 420, 467, 468, 471Negotiable Instruments Act, 1881 — Section 138
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High Courts18 Jan 2021Allowed

Ashfak Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0223

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 341, 354, 354(ka), 354(gha)
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High Courts18 Jan 2021Dismissed

Mohit Kumar Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0222

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
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High Courts18 Jan 2021Allowed

Ramesh Devi Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0221

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 11, 323, 377, 406, 498A, 504, 506
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High Courts18 Jan 2021Allowed

Sonu Singh Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0219

Code Of Criminal Procedure, 1973 — Section 438Rajasthan Excise Act, 1950 — Section 16, 54, 54(A)Arms Act, 1959 — Section 3, 25
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High Courts18 Jan 2021Allowed

Pappu Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0215

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29
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High Courts18 Jan 2021Allowed

Santi Devi Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0214

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20Rajasthan Excise Act, 1950 — Section 16, 19, 54
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High Courts15 Jan 2021Allowed

Jagatpal Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0158

Indian Penal Code, 1860 — Section 379Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 439
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