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Rajasthan High Court judgments, 2021

969 judgments · page 39 of 49

High Courts20 Jan 2021Allowed

Rajaram Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0192

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18
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High Courts20 Jan 2021Allowed

Shaif Ali Kahan Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0190

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 143, 323, 341, 354A, 354C, 354D, 379, 452, 506Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8, 11, 12
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High Courts20 Jan 2021Allowed

State Of Rajasthan Vs Ravindra Malik

Rajasthan High Court · (2021) 01 RAJ CK 0186

Code Of Criminal Procedure, 1973 — Section 173(8), 362, 437(3), 438, 438(2), 439(2)Indian Penal Code, 1860 — Section 147, 148, 149, 195A, 307, 341, 376, 384, 427Arms Act, 1959 — Section 3, 25
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High Courts20 Jan 2021Allowed

Jitendra Nalin Vader Vs State

Rajasthan High Court · (2021) 01 RAJ CK 0177

Indian Penal Code, 1860 — Section 120B, 420Information Technology Act, 2000 — Section 66, 66DCode Of Criminal Procedure, 1973 — Section 439
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High Courts20 Jan 2021Allowed

Ajay Kumar Jat Vs State

Rajasthan High Court · (2021) 01 RAJ CK 0176

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29Code Of Criminal Procedure, 1973 — Section 439
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High Courts20 Jan 2021Allowed

Shayar Singh Vs State

Rajasthan High Court · (2021) 01 RAJ CK 0174

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18Code Of Criminal Procedure, 1973 — Section 439
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High Courts20 Jan 2021Allowed

Omprakash @ OP Vs State

Rajasthan High Court · (2021) 01 RAJ CK 0173

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
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High Courts20 Jan 2021Allowed

Haal Singh Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0172

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 461Electricity Act, 2003 — Section 136
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High Courts20 Jan 2021Allowed

Maqsood Shah Vs State

Rajasthan High Court · (2021) 01 RAJ CK 0170

Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 3, 25
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High Courts20 Jan 2021Allowed

Silochana Vs State

Rajasthan High Court · (2021) 01 RAJ CK 0167

Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 389
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High Courts20 Jan 2021Allowed

Ramdeen And Ors Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0164

Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 201, 302, 365, 394, 397Evidence Act, 1872 — Section 27
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