High Courts20 Jan 2021Dismissed
Assistant Engineer, Junior Sub Division II And Ors Vs Narpat Singh And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0162
Industrial Disputes Act, 1947 — Section 33C(2)
COURT ARCHIVE
Rajasthan High Court judgments, 2021
969 judgments · page 40 of 49
High Courts20 Jan 2021
LRs. Of Late Shri Santa Singh Vs Mst. Chand Kaur And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0161
Limitation Act, 1963 — Article 54
High Courts20 Jan 2021
Vijaylakshmi Vs Mukul
Rajasthan High Court · (2021) 01 RAJ CK 0160
Code Of Civil Procedure, 1908 — Section 24, 24(1)
High Courts20 Jan 2021Partly Allowed
Kala @ Kaliya Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0159
Indian Penal Code, 1860 — Section 299, 299(b), 300, 300(3), 300(4), 302, 304, 325Code Of Criminal Procedure, 1973 — Section 313, 374(2)
High Courts19 Jan 2021
Raj Kumari Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0212
Code Of Criminal Procedure, 1973 — Section 482Rajasthan Police Act, 2007 — Section 29Constitution Of India, 1950 — Article 21
High Courts19 Jan 2021Dismissed
Jhabar Rayal Vs Union Of India And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0211
Armed Forces Act, 2007 — Section 3(o)(ii)Constitution Of India, 1950 — Article 32, 226
High Courts19 Jan 2021Dismissed
Chothmal Vs Union Of India And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0210
Armed Forces Act, 2007 — Section 3(o)(ii)Constitution Of India, 1950 — Article 32, 226
High Courts18 Jan 2021
Firoj Khan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0240
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 376DProtection of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts18 Jan 2021
Aneeta Kumari And Ors Vs State of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0239
Code Of Criminal Procedure, 1973 — Section 482Rajasthan Police Act, 2007 — Section 29Constitution of India, 1950 — Article 21
High Courts18 Jan 2021Allowed
Roop Singh Vs State of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0238
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 201, 302
High Courts18 Jan 2021Allowed
Ajru @ Ajruddin Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0237
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts18 Jan 2021Allowed
Shanu@asgar Ali Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0236
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 29
High Courts18 Jan 2021
Ladya Vs State Of Rajasthan And Anr
Rajasthan High Court · (2021) 01 RAJ CK 0235
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts18 Jan 2021
Victim-A Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0234
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376
High Courts18 Jan 2021
Tara Chand Vs State of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0233
Code Of Criminal Procedure, 1973 — Section 200, 202, 482Indian Penal Code, 1860 — Section 406, 420, 467, 468 & 471
High Courts18 Jan 2021
Gopal Lal Yadav Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0232
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts18 Jan 2021
Anil Singh And Ors Vs State of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0231
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 365, 376, 383
High Courts18 Jan 2021
Yogesh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0230
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 341, 451
High Courts18 Jan 2021Allowed
Rajendra Mohan Meena Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0229
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A
High Courts18 Jan 2021
Satvir Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0228
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 302, 323, 336, 447