High Courts07 Jan 2021Allowed

Sahib Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0269

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 323, 325, 341, 394, 397, 398, 511Arms Act, 1959 — Section 3, 25
High Courts07 Jan 2021Allowed

Ajeet@dana Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0259

Code Of Criminal Procedure, 1973 — Section 311, 439Indian Penal Code, 1860 — Section 143, 302Arms Act, 1959 — Section 3, 25
High Courts07 Jan 2021Allowed

Mohmmad Ekram Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0258

Indian Penal Code, 1860 — Section 323, 344, 363, 366A, 374, 376, 376(3)Code Of Criminal Procedure, 1973 — Section 439Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 75, 79
High Courts07 Jan 2021Allowed

State Of Rajasthan Vs Chintu @ Aslam Sher Khan

Rajasthan High Court · (2021) 01 RAJ CK 0256

Indian Penal Code, 1860 — Section 34, 147, 148, 149, 195A, 247, 302, 307, 341, 384, 427Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 389, 439