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COURT ARCHIVE

Rajasthan High Court judgments, 2021

969 judgments · page 4 of 49

High Courts01 Dec 2021Allowed

Omprakash Vs State

Rajasthan High Court · (2021) 12 RAJ CK 0005

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376, 450
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High Courts01 Dec 2021Dismissed

Manohar Kumar Vs State Of Rajasthan

Rajasthan High Court · (2021) 12 RAJ CK 0003

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25
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High Courts01 Dec 2021Dismissed

Ajay @ Raja Ram Vs State

Rajasthan High Court · (2021) 12 RAJ CK 0001

Code Of Criminal Procedure, 1973 — Section 161 164, 439Indian Penal Code, 1860 — Section 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
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High Courts29 Nov 2021Allowed

Alisher Khan Vs State

Rajasthan High Court · (2021) 11 RAJ CK 0063

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376(2)(n), 450
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High Courts26 Nov 2021Allowed

Kalusingh S/O Amarsingh Vs State And Others

Rajasthan High Court · (2021) 11 RAJ CK 0059

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(w), 3(1)(Da)(Dha), 3(2)(va), 14AIndian Penal Code, 1860 — Section 306, 323, 341
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High Courts26 Nov 2021Allowed

Kalu Ram Vs State And Others

Rajasthan High Court · (2021) 11 RAJ CK 0058

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(w1), 3(2)(5), 14AIndian Penal Code, 1860 — Section 363, 366, 376(D)Code Of Criminal Procedure, 1973 — Section 164
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