COURT ARCHIVE

Rajasthan High Court judgments, 1972

224 judgments · page 4 of 12

High Courts27 Sept 1972Dismissed

Prof. Bhagwandas Bhargava Vs Durga Prasad Rastogi

Rajasthan High Court · AIR 1973 Raj 69 : (1972) WLN 822

Arbitration Act, 1940 — Section 31Civil Procedure Code, 1908 (CPC) — Section 24Rajasthan Civil Courts Ordinance, 1950 — Section 10(3)

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High Courts26 Sept 1972Partly Allowed

State of Rajasthan and Others Vs Ramdhan

Rajasthan High Court · AIR 1973 Raj 71 : (1972) WLN 839

Constitution of India, 1950 — Article 14, 226Rajasthan Colonisation (Rajasthan Central Project Government Land Allotment and Sale) Rules, 1967 — Rule 19, 7

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High Courts26 Sept 1972Dismissed

Pratap Narayan Vs The State of Raj. and Others

Rajasthan High Court · (1972) WLN 814

Constitution of India, 1950 — Article 226

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High Courts26 Sept 1972Allowed

Smt. Devki Vs Purshotam Kewalia

Rajasthan High Court · AIR 1973 Raj 2 : (1972) WLN 750

Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 24

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High Courts26 Sept 1972Partly Allowed

Purshotam Kewalia Vs Smt. Devki

Rajasthan High Court · AIR 1973 Raj 3 : (1973) RLW 226 : (1972) WLN 654

Hindu Marriage Act, 1955 — Section 10, 25

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High Courts25 Sept 1972

Sahib Zada Adbul Bais Khan Vs Budh Singh Bapna

Rajasthan High Court · AIR 1973 Raj 201 : (1972) WLN 908

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3), Order 39 Rule 2(4), 60(1)

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High Courts22 Sept 1972Dismissed

Radhey Shyam Vs Vijai Singh, District Magistrate and Others

Rajasthan High Court · (1972) WLN 772

Constitution of India, 1950 — Article 167, 226

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High Courts21 Sept 1972Dismissed

Sugan Chand Vs Govindram Bansal

Rajasthan High Court · (1972) WLN 732

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 136

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High Courts18 Sept 1972

Hiralal Maganlal Parikh Vs Commissioner of Income Tax

Rajasthan High Court · (1973) 92 ITR 49 : (1972) WLN 744

Companies Act, 1956 — Section 326, 377Income Tax Act, 1922 — Section 66(1)

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High Courts15 Sept 1972Allowed

Kesumal Mohanlal Liquor Contractor and Others Vs The Municipal Council

Rajasthan High Court · (1973) RLW 25 : (1972) WLN 692

Rajasthan Municipalities (Octroi) Rules, 1962 — Rule 8Rajasthan Municipalities Act, 1959 — Section 104

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High Courts15 Sept 1972Allowed

Mahender Singh and Another Vs The State of Raj.

Rajasthan High Court · (1972) WLN 790

Penal Code, 1860 (IPC) — Section 302, 304, 307, 34, 447

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High Courts15 Sept 1972Dismissed

Vinay Kumar Vs Smt. Purnima Devi

Rajasthan High Court · AIR 1973 Raj 32 : (1972) WLN 698

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Hindu Marriage Act, 1955 — Section 24

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High Courts14 Sept 1972Allowed

K.D. Ghouri Vs Nanik Ram K. Israni

Rajasthan High Court · (1973) RLW 20 : (1972) WLN 780

Penal Code, 1860 (IPC) — Section 500, 501

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High Courts13 Sept 1972Allowed

Jupiter General Insurance Co. Ltd. Vs Dhandhiya Jwellers, Jaipur

Rajasthan High Court · AIR 1973 Raj 156 : (1972) WLN 696

Civil Procedure Code, 1908 (CPC) — Section 75, 77

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High Courts12 Sept 1972Allowed

Nanda Vs The District Judge and Others

Rajasthan High Court · (1972) RLW 512 : (1972) WLN 575

Civil Procedure Code, 1908 (CPC) — Section 100, 115Provincial Insolvency Act, 1920 — Section 75Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts12 Sept 1972Dismissed

Panchulal Vs Ganeshilal Maheshwari

Rajasthan High Court · AIR 1973 Raj 12 : (1973) RLW 182 : (1972) WLN 658

Evidence Act, 1872 — Section 3, 73

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High Courts08 Sept 1972

Sua Lal Vs State of Rajasthan

Rajasthan High Court · (1972) RLW 620 : (1972) WLN 738

Constitution of India, 1950 — Article 29Penal Code, 1860 (IPC) — Section 375, 376, 511

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High Courts07 Sept 1972

Sohan Lal and Another Vs Smt. Manohar Bai and Others

Rajasthan High Court · AIR 1973 Raj 160 : (1972) WLN 894

Easements Act, 1882 — Section 15, 33

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High Courts05 Sept 1972Allowed

Chittar Singh and Others Vs State of Rajasthan and Another

Rajasthan High Court · (1972) RLW 506 : (1972) WLN 835

Criminal Procedure Code, 1898 (CrPC) — Section 514

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High Courts04 Sept 1972

Jagannath and Others Vs Satya Narain and Others

Rajasthan High Court · AIR 1973 Raj 13 : (1972) RLW 491 : (1972) WLN 709

Civil Procedure Code, 1908 (CPC) — Section 9Rajasthan Public Trusts Act, 1959 — Section 29, 73

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