High Courts01 Nov 1972Dismissed
Tarachand and Others Vs Kesrimal and Others
Rajasthan High Court · AIR 1973 Raj 123 : (1973) RLW 128
Registration Act, 1908 — Section 34, 58, 59Transfer of Property Act, 1882 — Section 3, 59
COURT ARCHIVE
Rajasthan High Court judgments, 1972
224 judgments · page 3 of 12
High Courts01 Nov 1972Dismissed
Deep Chand Jain and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1972) WLN 1015
Constitution of India, 1950 — Article 14, 309, 311
High Courts31 Oct 1972Allowed
Balumal and Another Vs J.P. Chandani and Others
Rajasthan High Court · AIR 1973 Raj 153 : (1972) WLN 901
Arbitration Act, 1940 — Section 31
High Courts27 Oct 1972Allowed
Official Liquidator of Maharaja Kishangarh Mills Limited (In liquidation) Vs Mahesh Metal Works
Rajasthan High Court · (1973) RLW 151 : (1972) WLN 961
COMPANIES ACT, 1956 — Section 301, 446
High Courts27 Oct 1972Dismissed
Delhi Cloth and General Mills Co. Ltd. and Another Vs R.R. Gupta, CTO and State of Rajasthan
Rajasthan High Court · (1973) RLW 77 : (1972) WLN 851
Constitution of India, 1950 — Article 226, 227, 228
High Courts27 Oct 1972Allowed
Maharana Bhupal Electric Supply Co. Ltd. Vs The State of Rajasthan
Rajasthan High Court · AIR 1973 Raj 132 : (1973) RLW 13 : (1972) WLN 803
Contract Act, 1872 — Section 23Electricity (Supply) Act, 1948 — Section 57Limitation Act, 1908 — Article 120, 52
High Courts25 Oct 1972Allowed
Hazur Singh Vs Jangsingh
Rajasthan High Court · AIR 1973 Raj 82 : (1973) RLW 219
Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts24 Oct 1972Dismissed
Pooran Mal Vs Poonam Chand and Others
Rajasthan High Court · (1973) RLW 178 : (1972) WLN 885
Rajasthan Municipalities Election Order, 1960 — Clause 12(2)
High Courts20 Oct 1972Allowed
Fateh Lal and Another Vs Smt. Kalawati and Others
Rajasthan High Court · (1972) WLN 1008
Motor Vehicles Act, 1988 — Section 110A, 110D, 110F
High Courts11 Oct 1972Dismissed
Tejaram Gahlot Vs Pukhraj Kalani and Others
Rajasthan High Court · AIR 1973 Raj 138 : (1972) WLN 798
Representation of the People Act, 1951 — Section 36, 36(8)
High Courts10 Oct 1972
Ram Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1972) WLN 831
Penal Code, 1860 (IPC) — Section 120B, 409, 467, 468, 477APrevention of Corruption Act, 1988 — Section 5
High Courts10 Oct 1972Dismissed
The State of Rajasthan Vs Rao Takhat Singh and Others
Rajasthan High Court · (1973) RLW 23 : (1972) WLN 958
Constitution of India, 1950 — Article 226, 227, 311
High Courts07 Oct 1972
Bishan Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1973) CriLJ 1079 : (1972) WLN 818
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 307
High Courts05 Oct 1972Dismissed
Manchida Vs State
Rajasthan High Court · (1972) WLN 867
Evidence Act, 1872 — Section 159Penal Code, 1860 (IPC) — Section 149, 307, 323, 326
High Courts05 Oct 1972Allowed
Mool Chand Vs Smt. Renuka Devi and Others
Rajasthan High Court · AIR 1973 Raj 63
Contract Act, 1872 — Section 45
High Courts05 Oct 1972Dismissed
Mohanlal Vs Lakhekhan
Rajasthan High Court · (1973) RLW 204 : (1972) WLN 753
Transfer of Property Act, 1882 — Section 106, 111
High Courts03 Oct 1972Allowed
Narain Singh Vs Dalip Singh
Rajasthan High Court · AIR 1973 Raj 45 : (1972) WLN 766
Specific Relief Act, 1877 — Section 12Specific Relief Act, 1963 — Section 10
High Courts29 Sept 1972Dismissed
Harji Vs Bansi and Another
Rajasthan High Court · (1972) WLN 659
Rajasthan Tenancy Act, 1955 — Section 187, 207
High Courts29 Sept 1972Dismissed
Gul Mohammed through L.Rs. Vs Union of India (UOI)
Rajasthan High Court · (1973) RLW 141 : (1972) WLN 811
Constitution of India, 1950 — Article 226, 311, 77
High Courts28 Sept 1972
Shiv Dutt Sharma Vs State of Rajasthan
Rajasthan High Court · (1972) WLN 825
Criminal Procedure Code, 1898 (CrPC) — Section 144, 439