High Courts30 Aug 1972

Smt. Patasi Vs Ganesh

Rajasthan High Court · (1973) CriLJ 439 : (1972) RLW 603 : (1972) WLN 630

Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1), 488(2), 488(5)
High Courts23 Aug 1972Dismissed

Dhanraj Jain Vs Smt. Suraj Bai

Rajasthan High Court · AIR 1973 Raj 7 : (1972) RLW 612 : (1972) WLN 623

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Constitution of India, 1950 — Article 14Hindu Adoptions and Maintenance Act, 1956 — Section 11, 4, 6, 9
High Courts22 Aug 1972Dismissed

Lalta Prasad Vs Ganga Sahai

Rajasthan High Court · AIR 1973 Raj 93 : (1972) WLN 616

Guardians and Wards Act, 1890 — Section 19Hindu Minority and Guardianship Act, 1956 — Section 13, 2