COURT ARCHIVE

Rajasthan High Court judgments, 1993

368 judgments · page 19 of 19

High Courts06 Jan 1993Dismissed

Hindustan Machine Tools Ltd. Vs Industrial Tribunal and Another

Rajasthan High Court · (1993) 1 LLJ 1168 : (1993) 1 WLC 415

Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 10(1), 12(5), 2, 2(1), 25F

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High Courts06 Jan 1993Dismissed

Satya Narain Sharma and Others Vs Rastriya Mill Mazdoor Sangh and Others

Rajasthan High Court · (1993) WLN 1

Industrial Disputes Act, 1947 — Section 2Trade Unions Act, 1926 — Section 10, 2, 28, 3, 4

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High Courts05 Jan 1993

Prem Sukh Vs State of Rajasthan

Rajasthan High Court · (1993) 2 LLJ 43 : (1993) 1 WLC 402

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1), 5(2)Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13

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High Courts04 Jan 1993Allowed

Vishambhar Dayal Munna Lal Basseri Vs Assistant Commercial Taxes Officer

Rajasthan High Court · (1993) 88 STC 547 : (1993) 1 WLC 151

Rajasthan Sales Tax Act, 1954 — Section 5CC

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High Courts04 Jan 1993Allowed

Kalu Ram Vs Charan Singh and Another

Rajasthan High Court · AIR 1994 Raj 31

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 11, 2(11)

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High Courts02 Jan 1993

Rana Ram Vs The State of Rajasthan

Rajasthan High Court · (1993) WLN 56

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High Courts02 Jan 1993

Dhan Singh Vs The State of Rajasthan

Rajasthan High Court · (1993) 1 RLW 155 : (1993) WLN 52

Criminal Procedure Code, 1973 (CrPC) — Section 319, 320Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

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High Courts01 Jan 1993Allowed

Delhi Cloth and General Mills Co. Ltd. and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1992) 65 FLR 847 : (1993) 3 LLJ 933

Industrial Disputes Act, 1947 — Section 10

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